High Courts18 Mar 2015Allowed
Madan Mohan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 573
Criminal Procedure Code, 1973 (CrPC) - Section 144, 145
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 670 of 2,660
High Courts18 Mar 2015
State of Bihar and Others Vs Kailash Paswan and Others
Patna High Court · (2015) 2 PLJR 550
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(b), 314, 342, 366Penal Code, 1860 (IPC) - Section 302, 34, 376
High Courts18 Mar 2015Dismissed
Abid and Others Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts18 Mar 2015Dismissed
Nafisulwora and Others Vs State of Bihar and Others
Patna High Court · (2015) LabIC 2832
Constitution of India, 1950 - Article 226
High Courts18 Mar 2015Allowed
Oriental Insurance Company Ltd. Vs Sabita Kumari and Others
Patna High Court · (2015) 03 PAT CK 0023
Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 140, 149, 149(2)(a)(ii), 163-A, 165
High Courts18 Mar 2015Allowed
Archana Kumari Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0021
Constitution of India, 1950 - Article 141
High Courts18 Mar 2015Dismissed
Rajeev Ranjan and Others Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0020
Mahatma Gandhi National Rural Employment Guarantee Act, 2005 - Section 15
High Courts17 Mar 2015Dismissed
Bipin Bihari Upadhyaya Vs Shambhu Sharan Upadhayaya
Patna High Court · (2015) 2 BBCJ 157 : (2015) 2 BLJud 280
High Courts17 Mar 2015Allowed
Ram Balak Choudhary Vs State of Bihar.
Patna High Court · (2015) 2 BBCJ 443
High Courts17 Mar 2015Allowed
Mohd. Phool Babu Vs State of Bihar
Patna High Court · (2015) 2 BLJud 214
High Courts17 Mar 2015Dismissed
Deep Narayan Paswan Vs State of Bihar
Patna High Court · (2015) 2 BLJud 215
High Courts17 Mar 2015Allowed
Quasim Ansari Vs The Union of India and Others
Patna High Court · (2015) 3 PLJR 242
High Courts17 Mar 2015Disposed off
Savitri Devi Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 576
High Courts17 Mar 2015Allowed
Doma Sah Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 546
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)Constitution of India, 1950 - Article 226
High Courts17 Mar 2015Dismissed
Bijay Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0022
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 107, 41Penal Code, 1860 (IPC) - Section 406, 420
High Courts17 Mar 2015Allowed
Sunila Devi Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0019
High Courts17 Mar 2015Allowed
Pramila Devi and Others Vs Rambilash Seksaria and Others
Patna High Court · (2015) 03 PAT CK 0018
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(b), 107
High Courts17 Mar 2015Dismissed
Bipin Bihari Upadhyaya Vs Shambhu Sharan Upadhayaya and Others
Patna High Court · (2015) 03 PAT CK 0017
High Courts16 Mar 2015Dismissed
Pradip Lamp Works Vs The State of Bihar and Others
Patna High Court · (2015) 147 FLR 148 : (2015) 3 PLJR 254
Constitution of India, 1950 - Article 21, 226Payment of Bonus Act, 1965 - Section 10, 19, 22, 33, 34(2)
High Courts13 Mar 2015Dismissed
Nageshwar Prasad Yadav Vs Union of India
Patna High Court · (2015) 2 BBCJ 240