High Courts23 Mar 2015Partly Allowed
Sukh Narain Tiwari Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 290
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 669 of 2,660
High Courts23 Mar 2015
Adhikaro Kuwar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 644
Constitution of India, 1950 - Article 226
High Courts23 Mar 2015Allowed
Gangajal Devi Vs The Union of India
Patna High Court · (2015) 4 ACC 688 : (2015) 3 PLJR 221
Railway Claims Tribunal Act, 1987 - Section 16, 23Railways Act, 1989 - Section 123, 123(c)(2), 125
High Courts23 Mar 2015Allowed
Daya Nand Pandit Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 823
High Courts23 Mar 2015
Binod Kumar Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 302
High Courts23 Mar 2015Dismissed
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0030
Arms Act, 1959 - Section 25(1-B)(a), 26, 27, 35Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161
High Courts23 Mar 2015Allowed
Chandeshwar Singh Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 323, 34, 341
High Courts20 Mar 2015Allowed
State of Bihar Vs Ajay Kumar
Patna High Court · (2015) 2 BBCJ 181 : (2015) 2 BLJud 230
High Courts20 Mar 2015Dismissed
Binit Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 664
Constitution of India, 1950 - Article 226
High Courts20 Mar 2015Disposed off
Sunaina Devi Vs State of Bihar and Others
Patna High Court · AIR 2015 Patna 141 : (2015) 4 PLJR 277
Arms Act, 1959 - Section 26, 27Constitution of India, 1950 - Article 21, 22(1), 226Explosive Substances Act, 1908 - Section 3, 4, 5
High Courts20 Mar 2015Disposed off
Uday Chandra Jha and Others Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0028
Constitution of India, 1950 - Article 14, 162, 309
High Courts20 Mar 2015Disposed off
Prabhat Kumar and Others Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0027
Constitution of India, 1950 - Article 14, 162, 309
High Courts19 Mar 2015Dismissed
Laxmi Rai Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 164 : (2015) 2 BLJud 250
High Courts19 Mar 2015Allowed
The State of Bihar and Others Vs Arvind Kumar Singh
Patna High Court · (2015) 3 PLJR 777
High Courts19 Mar 2015Dismissed
Narendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 528
Constitution of India, 1950 - Article 226
High Courts19 Mar 2015Allowed
Arjun Prasad Verma Vs The State of Bihar and Others
Patna High Court · (2015) LabIC 3092 : (2015) 3 PLJR 178
High Courts18 Mar 2015Allowed
Durgesh Kumar Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 163 : (2015) 2 BLJud 236
High Courts18 Mar 2015Allowed
Rama Kant Singh Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 240
Constitution of India, 1950 - Article 226
High Courts18 Mar 2015Dismissed
Meena Sahay Vs The Bihar State Bar Council and Others
Patna High Court · (2015) 3 PLJR 63
Advocates Act, 1961 - Section 26(1)Constitution of India, 1950 - Article 226