High Courts26 Mar 2015Allowed
Namdhari Yadav and Others Vs State of Bihar
Patna High Court · (2015) 3 PLJR 235
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 144, 145Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
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Patna High Court judgments
53,186 judgments · page 668 of 2,660
High Courts26 Mar 2015Dismissed
Bishun Mukhiya and Others Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0039
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 217, 217(b), 311Penal Code, 1860 (IPC) - Section 120B, 302, 307, 34
High Courts26 Mar 2015Allowed
State of Bihar and Others Vs Vijay Singh and Others
Patna High Court · (2015) 03 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 302, 323, 34, 342
High Courts26 Mar 2015Dismissed
Aiman Kamal Vs The Medical Council of India and Others
Patna High Court · (2015) 03 PAT CK 0037
Indian Medical Council Act, 1956 - Section 13(4B)
High Courts25 Mar 2015Disposed Off
Ravi Sahani Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 519 : (2015) 2 BLJud 341
High Courts25 Mar 2015Dismissed
Ravi Prakash "Babloo" and Others Vs The Jai Prakash University and Others
Patna High Court · (2015) 3 PLJR 893
Constitution of India, 1950 - Article 226
High Courts25 Mar 2015Disposed off
Nand Kishore Thakur and Others Vs State of Bihar
Patna High Court · (2015) 2 LLJ 409
Constitution of India, 1950 - Article 14
High Courts25 Mar 2015Allowed
Moni Devi and Others Vs State of Bihar
Patna High Court · (2015) 3 PLJR 361
Evidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 302, 34
High Courts25 Mar 2015Dismissed
Phular Construction Company Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0035
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 14, 226, 298, 299
High Courts25 Mar 2015Dismissed
Arun Kumar Sinha Vs Manjula Sinha
Patna High Court · (2015) 03 PAT CK 0034
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 125, 144Hindu Marriage Act, 1955 - Section 14, 21
High Courts24 Mar 2015
Nutan Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 524
Constitution of India, 1950 - Article 311
High Courts24 Mar 2015Dismissed
Paras Nath Rai Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 646
Constitution of India, 1950 - Article 226
High Courts24 Mar 2015Dismissed
Bijendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 370
Constitution of India, 1950 - Article 226
High Courts24 Mar 2015Dismissed
Bihar State Board of Religious Trusts Vs Gudar Raut and Others
Patna High Court · (2015) 03 PAT CK 0033
High Courts24 Mar 2015Dismissed
Prahalad Stone Works and Others Vs State of Bihar and Others
Patna High Court · (2015) 3 PLJR 349
High Courts23 Mar 2015Dismissed
Mukh Ram Singh Vs State of Bihar.
Patna High Court · (2015) 2 BBCJ 426
High Courts23 Mar 2015Disposed Off
Ekramul Hasan Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 422
High Courts23 Mar 2015Dismissed
Parmeshwar Pathak Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 854