COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 667 of 2,660

High Courts30 Mar 2015Allowed

Mahamood Ahmad and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 287

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Penal Code, 1860 (IPC) - Section 417

High Courts30 Mar 2015

Bihar Industrial Area Development Authority Vs Assistant Commissioner of Income Tax and Others

Patna High Court · (2015) 279 CTR 165

Constitution of India, 1950 - Article 289Income Tax Act, 1961 - Section 197, 264

High Courts30 Mar 2015

Radha Yadav and Others Vs State of Bihar

Patna High Court · (2015) 03 PAT CK 0048

Penal Code, 1860 (IPC) - Section 149, 302, 34

High Courts30 Mar 2015

Union of India and Others Vs Umesh Chaudhary

Patna High Court · (2015) 03 PAT CK 0047

Constitution of India, 1950 - Article 12, 14

High Courts30 Mar 2015Disposed off

Chameli Devi and Others Vs State of Bihar and Others

Patna High Court · (2015) 03 PAT CK 0046

High Courts30 Mar 2015Dismissed

Dhirendra Yadav Vs State of Bihar and Others

Patna High Court · (2015) 03 PAT CK 0044

Constitution of India, 1950 - Article 21, 226, 227Penal Code, 1860 (IPC) - Section 120B, 399, 402, 411Prisoners Act, 1900 - Section 29, 29 (3), 29(3)

High Courts30 Mar 2015Dismissed

Anand Mohan and Others Vs State of Bihar and Others

Patna High Court · (2015) 4 PLJR 649

Constitution of India, 1950 - Article 226

High Courts27 Mar 2015Disposed Off

Nawal Kishore Prasad Vs Bihar State Electricity Board

Patna High Court · (2015) 2 BBCJ 435

High Courts27 Mar 2015Dismissed

Mrs. Babita Devi Vs Union of India

Patna High Court · (2015) 2 BLJud 235

High Courts27 Mar 2015Allowed

Radhe Shyam Thakur Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 233

Constitution of India, 1950 - Article 226

High Courts27 Mar 2015

Bahadur Kora and Others Vs The State of Bihar

Patna High Court · (2015) 4 CCR 204 : (2015) CriLJ 2134 : (2015) 2 Crimes 291 : (2015) 2 PLJR 289 : (2015) 2 RCR(Criminal) 975

Constitution of India, 1950 - Article 14, 19, 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 154, 439National Investigation Agency Act, 2008 - Section 10, 11, 13, 15, 2

High Courts26 Mar 2015Dismissed

Madan Mohan Pandey Vs Union of India

Patna High Court · (2015) 2 BLJud 237

High Courts26 Mar 2015Allowed

Rameshwar Singh Vs State of Bihar

Patna High Court · (2015) 2 BBCJ 401

High Courts26 Mar 2015Dismissed

Aiman Kamal Vs Medical Council of India

Patna High Court · (2015) 2 BBCJ 512

High Courts26 Mar 2015

Munmun Pandey Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 642

High Courts26 Mar 2015Allowed

Nasimul Hoda Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 246

High Courts26 Mar 2015Dismissed

Ravi Bhushan Sharma Vs The State of Bihar and Others

Patna High Court · (2015) 2 PLJR 912

Constitution of India, 1950 - Article 19, 19(1)(f), 226, 31(1), 32

High Courts26 Mar 2015

Bashishth Narayan Singh Vs Union of India and Others

Patna High Court · (2015) 2 PLJR 818

Border Security Force Act, 1968 - Section 11(2)Constitution of India, 1950 - Article 226

High Courts26 Mar 2015Allowed

Panchulal Mikhiya Vs State of Bihar

Patna High Court · (2015) CriLJ 3265

Criminal Procedure Code, 1973 (CrPC) - Section 228, 229, 313, 328, 329Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 302

High Courts26 Mar 2015Disposed off

Parmanand Maurya Vs State of Bihar and Others

Patna High Court · (2015) LabIC 2527

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5