High Courts11 Feb 2015Allowed
Shatrughan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 605
Penal Code, 1860 (IPC) - Section 342, 406, 498-A
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 677 of 2,660
High Courts11 Feb 2015Disposed off
The Union of India and Others Vs Rajendra Singh
Patna High Court · (2015) 2 PLJR 592
Limitation Act, 1963 - Section 5
High Courts11 Feb 2015Allowed
State of Bihar and Others Vs Anjali Kumari and Others
Patna High Court · (2015) 146 FLR 699 : (2015) 2 PLJR 361
High Courts11 Feb 2015
Lakhsheshwari Devi Vs State of Bihar
Patna High Court · (2015) 1 PLJR 958
Land Acquisition Act, 1894 - Section 18, 4(1), 54, 6
High Courts11 Feb 2015Allowed
Gyan Ravi Das Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 299, 302, 307, 324, 326
High Courts11 Feb 2015Dismissed
Krishna Murari Mishra Vs State of Bihar and Others
Patna High Court · (2015) 2 SCALE 290
Constitution of India, 1950 - Article 226
High Courts11 Feb 2015Dismissed
Muktendra Pratap Vs Bharat Petroleum Corporation Ltd. and Others
Patna High Court · (2015) 02 PAT CK 0013
Constitution of India, 1950 - Article 226
High Courts11 Feb 2015Dismissed
Nisha Kumari Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0012
Constitution of India, 1950 - Article 226
High Courts11 Feb 2015Allowed
State of Bihar and Others Vs Shrawan Kumar Thapa
Patna High Court · (2015) 02 PAT CK 0010
Constitution of India, 1950 - Article 226, 32
High Courts11 Feb 2015Dismissed
Dhina Ram and Others Vs State of Bihar
Patna High Court · (2015) 3 PLJR 337
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 138, 146Penal Code, 1860 (IPC) - Section 323, 376, 457
High Courts11 Feb 2015Dismissed
Bijay Kumar Sharma Vs Neelu Devi and Others
Patna High Court · (2015) 02 PAT CK 0008
Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 323, 325, 34, 341, 498A
High Courts11 Feb 2015
Chandra Kishore Parasar and Others Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 969
Bihar Municipal Act, 2007 - Section 232, 233, 235, 241, 242Constitution of India, 1950 - Article 21, 226
High Courts10 Feb 2015Dismissed
Jageshwari Devi Vs Union of India
Patna High Court · (2015) 1 BBCJ 603
High Courts10 Feb 2015Allowed
Surya Nath Bhagat Vs Collector, Gopalganj
Patna High Court · (2015) 1 BBCJ 601 : (2015) 2 BLJud 58
High Courts10 Feb 2015Dismissed
Mostt. Hiramani Devi Vs Sri Gopal Prasad Shah
Patna High Court · (2015) 2 BBCJ 1 : (2015) 2 BLJud 63
High Courts10 Feb 2015Dismissed
Satish Chandra Thakur Vs Sri Shyman Sunder Tibrewal
Patna High Court · (2015) 1 BBCJ 618 : (2015) 2 BLJud 96
High Courts10 Feb 2015Disposed Off
Bhim Gosain Vs Shankar Gosain
Patna High Court · (2015) 2 BBCJ 119
High Courts10 Feb 2015Disposed Off
Nari Kalyan Sewa Sangh Mosimpur Kurtha Vs Union of India
Patna High Court · (2015) 2 BBCJ 80
High Courts10 Feb 2015Disposed Off
Kapileshwar Prasad Rai Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 665
High Courts10 Feb 2015Partly Allowed
Manoranjan Prasad Vs Central Bank of India and Others
Patna High Court · (2015) LabIC 3577