High Courts22 Jun 2015Allowed
Abdullah Mian and Others Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0001
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 654 of 2,660
High Courts03 Jun 2015Dismissed
Pramod Singh Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0025
Arms Act, 1959 - Section 25 (1-b)(a), 25i(b-a), 26, 27, 35Penal Code, 1860 (IPC) - Section 302, 307, 34, 394, 411
High Courts28 May 2015
Sohila Kuwar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 8
High Courts28 May 2015Disposed off
Arvind Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0058
High Courts26 May 2015Disposed off
Parmatma Allied Feed Co. Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 252
Food Safety And Standards Act, 2006 - Section 3(j), 3(zk), 31, 41
High Courts25 May 2015Disposed off
Jaya Kumari Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 251
Criminal Procedure Code, 1973 (CrPC) - Section 164
High Courts22 May 2015Allowed
McNally Bharat Engineering Company Limited Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) 4 PLJR 556
Constitution of India, 1950 - Article 19(1)(g), 226
High Courts22 May 2015Allowed
Brahmanand Choudhary and Others Vs Narayani Devi and Others
Patna High Court · (2015) 3 PLJR 448
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 3Constitution of India, 1950 - Article 227
High Courts22 May 2015Allowed
Habeeb Asghar and Others Vs The State of Bihar and Others
Patna High Court · (2015) CriLJ 3183 : (2016) 1 PLJR 528
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4
High Courts22 May 2015
Chandra Deo Sah and Others Vs State of Bihar
Patna High Court · (2015) 05 PAT CK 0055
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 134
High Courts22 May 2015Dismissed
Ranvir Kumar Choudhary Vs Sushmit Suman
Patna High Court · (2015) 05 PAT CK 0054
Evidence Act, 1872 - Section 114(e), 70, 76, 77, 79Family Courts Act, 1984 - Section 14Hindu Marriage Act, 1955 - Section 7, 9
High Courts22 May 2015
Balinder Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 868
Constitution of India, 1950 - Article 14, 19, 19(1)(g)Penal Code, 1860 (IPC) - Section 34, 363, 365Telegraph Act, 1885 - Section 4
High Courts22 May 2015Dismissed
Suresh Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0052
General Clauses Act, 1897 - Section 27Negotiable Instruments Act, 1881 (NI) - Section 138, 142Post Office Act, 1898 - Section 6
High Courts21 May 2015Dismissed
Mauzi Muriyari Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 48 : (2015) 3 BLJud 199
High Courts21 May 2015Disposed Off
Shanti Devi and Others Vs State of Bihar and Others
Patna High Court · (2015) 4 PLJR 467
Bihar Land Reforms Act, 1950 - Section 4(h), 40(1)Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts21 May 2015Dismissed
Vikash Kumar Singh Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 828
Criminal Procedure Code, 1973 (CrPC) - Section 311Evidence Act, 1872 - Section 165Penal Code, 1860 (IPC) - Section 323, 325, 34, 341, 366
High Courts21 May 2015Allowed
Mustafa Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 772
Criminal Procedure Code, 1973 (CrPC) - Section 202, 437, 438, 439(2), 482Penal Code, 1860 (IPC) - Section 498-A
High Courts21 May 2015Allowed
Jageshwar Bhindwar Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 451
Constitution of India, 1950 - Article 14, 16, 226
High Courts21 May 2015Dismissed
Kumkum Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0050
Constitution of India, 1950 - Article 14, 16, 311, 311(2)