COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 652 of 2,660

High Courts25 Jun 2015Allowed

Sakal Deo Paswan Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 790

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 156(3), 173, 190Penal Code, 1860 (IPC) - Section 120-B, 409, 420, 467, 468

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High Courts25 Jun 2015

Bibhuti Anand and Others Vs The State of Bihar and Others

Patna High Court · (2015) 06 PAT CK 0010

Constitution of India, 1950 - Article 14, 16

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High Courts25 Jun 2015Dismissed

Ram Kishore Pandey Vs Bihar State Electricity Board and Others

Patna High Court · (2015) 06 PAT CK 0009

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High Courts25 Jun 2015Allowed

Ram Tahal Singh and Others Vs The State of Bihar and Others

Patna High Court · (2015) 06 PAT CK 0008

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High Courts25 Jun 2015Dismissed

Ganga Kumar Chaudhary and Others Vs The State of Bihar and Others

Patna High Court · (2015) 06 PAT CK 0007

Constitution of India, 1950 - Article 226, 243-E, 243-N

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High Courts24 Jun 2015

Umesh Rajbanshi Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 803

Constitution of India, 1950 - Article 226

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High Courts24 Jun 2015Disposed Off

Chairman, Central Bank of India and Others Vs Industrial Corporation Pvt. Ltd. and Others

Patna High Court · (2015) 3 PLJR 734

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2

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High Courts24 Jun 2015Disposed Off

Kumod Kumar and Others Vs The Bihar Staff Selection Commission and Others

Patna High Court · (2015) 3 PLJR 693

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High Courts24 Jun 2015Allowed

Bindeshwari Paswan and Others Vs The State of Bihar

Patna High Court · (2015) 3 PLJR 643

Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313(1)(b)Penal Code, 1860 (IPC) - Section 396, 412

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High Courts24 Jun 2015Partly Allowed

Sumitra Devi and Others Vs Numu Devi and Others

Patna High Court · (2015) 3 PLJR 579

Hindu Succession Act, 1956 - Section 30

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High Courts24 Jun 2015Disposed off

Devesh Chandra Thakur and Others Vs The Union of India and Others

Patna High Court · (2015) 3 PLJR 281

Constitution of India, 1950 - Article 171, 172, 172(2), 329

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High Courts24 Jun 2015Dismissed

Sheopujan Singh Vs Union of India and Others

Patna High Court · (2016) LabIC 87

Constitution of India, 1950 - Article 226

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High Courts24 Jun 2015Dismissed

Bijay Kumar Singh Vs Sumit Kumar Singh

Patna High Court · (2016) 1 PLJR 889

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 9Representation of the People Act, 1951 - Section 100, 100(1), 100(1)(d), 25, 62

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High Courts23 Jun 2015Allowed

Kunji Lal Sahni Vs State of Bihar

Patna High Court · (2016) 2 BLJud 317

Constitution of India, 1950 - Article 226

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High Courts23 Jun 2015Disposed Off

Narendra Mishra Vs State of Bihar

Patna High Court · (2015) 3 BLJud 262

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High Courts23 Jun 2015Allowed

Prem Lal Mahto Vs The Union of India and Others

Patna High Court · (2015) 3 PLJR 789

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High Courts23 Jun 2015Allowed

Ram Pravesh Rai and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 805

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High Courts23 Jun 2015Dismissed

Sanjay Kumar Verma and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 850

Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 228, 482Dowry Prohibition Act, 1961 - Section 2Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A

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High Courts23 Jun 2015Dismissed

Choudhary Vijay Kumar Sharma Vs The State of Bihar and Others

Patna High Court · (2015) 06 PAT CK 0027

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High Courts23 Jun 2015Dismissed

Kartik Charan Jha Vs The State of Bihar and Others

Patna High Court · (2015) 06 PAT CK 0026

Constitution of India, 1950 - Article 226

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