High Courts23 Jun 2015Dismissed
Ramakant Chaurasia Vs The State of Bihar and Others
Patna High Court · (2015) 3 LLN 785
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 653 of 2,660
High Courts23 Jun 2015Allowed
Sabo Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 837
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482, 483Penal Code, 1860 (IPC) - Section 379, 498-A
High Courts23 Jun 2015
Birju Paswan and Others Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0002
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, 34
High Courts22 Jun 2015Allowed
Shivdeep Waman Rao Lande Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 159
High Courts22 Jun 2015Allowed
M/s. Zenith Credit Limited Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 181
High Courts22 Jun 2015Allowed
Pramod Kumar Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 308 : (2015) 4 BLJud 335
High Courts22 Jun 2015Allowed
Ashutosh Pandey Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 158 : (2015) 3 BLJud 261
High Courts22 Jun 2015Dismissed
Janardan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 474
Constitution of India, 1950 - Article 14, 16
High Courts22 Jun 2015
Sanjay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 836
Criminal Procedure Code, 1973 (CrPC) - Section 245, 397(3), 482Penal Code, 1860 (IPC) - Section 498-A
High Courts22 Jun 2015Allowed
Vijay Mal Bhakt Vs Union of India
Patna High Court · (2015) 4 PLJR 11
Railway Claims Tribunal Act, 1987 - Section 16, 23(1)Railways Act, 1989 - Section 123(c)(2), 125
High Courts22 Jun 2015Allowed
Bhashanand Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 913
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)Constitution of India, 1950 - Article 226
High Courts22 Jun 2015Dismissed
Brij Bala Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 472
Constitution of India, 1950 - Article 226
High Courts22 Jun 2015Allowed
A.P.S. Chaddha (M.D.) Vs State of Bihar
Patna High Court · (2015) 146 FLR 702 : (2015) LLR 1062 : (2015) 3 PLJR 848
Contract Labour (Regulation and Abolition) Act, 1970 - Section 24, 27Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts22 Jun 2015Allowed
Ambika Sharma Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0030
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34, 448
High Courts22 Jun 2015Allowed
Bharat Ram and Others Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0029
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 109, 147, 148, 149, 302
High Courts22 Jun 2015Dismissed
Rajeev Ranjan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0028
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)
High Courts22 Jun 2015Dismissed
Umesh Prasad Sah and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0023
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 32Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3), 3
High Courts22 Jun 2015Dismissed
Jit Narayan Singh and Others Vs State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0020
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10(6), 10(b), 35
High Courts22 Jun 2015Allowed
Pramod Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0006
Constitution of India, 1950 - Article 226, 243-G
High Courts22 Jun 2015Dismissed
Patrons (India) Enterprises Vs Bihar State Electricity Board and Others
Patna High Court · (2015) 06 PAT CK 0005