High Courts20 May 2015Disposed Off
Dr. Amrendra Kumar Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 132
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 655 of 2,660
High Courts20 May 2015Allowed
M/s. Holdwell Component Pvt. Ltd. Vs East Central Railway
Patna High Court · (2015) 3 BBCJ 50
High Courts20 May 2015Dismissed
Kishore Kumar Rai Vs The State of Bihar
Patna High Court · (2015) 3 BBCJ 219 : (2017) 1 PLJR 351
High Courts20 May 2015Disposed Off
Radhey Shyam Pathak Vs State of Bihar and Others
Patna High Court · (2015) LabIC 4187
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 - Section 8
High Courts20 May 2015
Guddu Singh and Others Vs The State of Bihar
Patna High Court · (2015) 05 PAT CK 0049
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 157, 159, 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34
High Courts20 May 2015Partly Allowed
State of Bihar Vs Ram Rekha Mahto
Patna High Court · (2015) 05 PAT CK 0041
Land Acquisition Act, 1894 - Section 23(2), 28, 4, 4(1)
High Courts19 May 2015Disposed Off
State of Bihar Vs Md. Adil Rashid
Patna High Court · (2015) 3 BBCJ 100
High Courts19 May 2015Disposed Off
Westlink Trading Private Limited Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 330
High Courts19 May 2015Dismissed
Ram Janki Vs Sonia Devi
Patna High Court · (2015) 3 BBCJ 34 : (2015) 3 BLJud 63
High Courts19 May 2015Allowed
M/s Surendra Prasad Singh Vs Union of India
Patna High Court · (2015) 3 BBCJ 174 : (2015) 3 BLJud 139
High Courts19 May 2015Allowed
Shashi Kant Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 216 : (2015) 3 BLJud 110
High Courts19 May 2015Allowed
Shankar Mahton and Others Vs The State of Bihar
Patna High Court · (2016) 1 PLJR 687
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34, 364
High Courts19 May 2015Allowed
Ram Awatar Rai and Others Vs The State of Bihar
Patna High Court · (2015) 05 PAT CK 0048
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 302, 304, 307
High Courts19 May 2015Allowed
Ram Kishun Sharma and Others Vs The State of Bihar
Patna High Court · (2015) 05 PAT CK 0047
Penal Code, 1860 (IPC) - Section 302, 34, 452
High Courts19 May 2015Allowed
Surendra Prasad Singh Vs The Union of India and Others
Patna High Court · (2015) 05 PAT CK 0046
High Courts19 May 2015Allowed
Shashi Kant Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0045
High Courts19 May 2015Allowed
Hari Niwas Gupta Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0044
Constitution of India, 1950 - Article 311, 311(2), 311(2)(b)
High Courts19 May 2015Dismissed
Westlink Trading Private Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0043
High Courts19 May 2015Partly Allowed
Binod Kumar Gupta and Others Vs Vikramaditya Bhartee and Others
Patna High Court · (2015) 05 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 144, 145Succession Act, 1925 - Section 263, 276, 289
High Courts19 May 2015Dismissed
Shivji Singh Vs Sila Devi and Others
Patna High Court · (2015) 05 PAT CK 0040