High Courts19 May 2015Dismissed
Ram Janki and Others Vs Sonia Devi and Others
Patna High Court · (2015) 05 PAT CK 0039
Evidence Act, 1872 - Section 50, 60
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 656 of 2,660
High Courts18 May 2015
Sasaram Prakhand Matsyajivi Sahyog Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 548
Bihar Fish Jalkar Management Act, 2006 - Section 2(iii), 7(ii)(d), 7(iv)
High Courts18 May 2015
Ramadhar Rai and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 234
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 482Foreign Exchange Management Act, 1999 - Section 13, 49, 49(3)Foreign Exchange Regulation Act, 1973 - Section 51
High Courts18 May 2015Allowed
Sanjay Kumar Datta Vs The Oriental Insurance Company Ltd. and Others
Patna High Court · (2015) 2 PLJR 867
High Courts18 May 2015Allowed
Ashok Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 454
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202Penal Code, 1860 (IPC) - Section 304-A, 34, 420, 80, 81
High Courts18 May 2015Allowed
Sk. Newazuddin and Others Vs State of Bihar
Patna High Court · (2015) 3 Crimes 174 : (2015) 3 PLJR 749
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 161, 313(1)(b)Evidence Act, 1872 - Section 138
High Courts15 May 2015Partly Allowed
The Chairman, Bihar School Examination Board and Others Vs Brajesh Kumar and Others
Patna High Court · (2015) 3 PLJR 852
High Courts15 May 2015Dismissed
Kanhaiya Patel Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 721
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Evidence Act, 1872 - Section 157, 6, 60, 7, 8Penal Code, 1860 (IPC) - Section 302
High Courts15 May 2015Dismissed
Vikash Kumar Sah and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 673
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 173(2), 227, 482Penal Code, 1860 (IPC) - Section 302, 34
High Courts15 May 2015Allowed
Father Thomas Anthonysamy and Others Vs State of Bihar and Others
Patna High Court · (2015) 146 FLR 246
Bihar Shops and Establishments Act, 1953 - Section 2(13), 2(16), 2(4), 2(6), 26Constitution of India, 1950 - Article 19(1)(g), 227Industrial Disputes Act, 1947 - Section 2(j)
High Courts14 May 2015Allowed
M/s Patna Motors Vs State of Bihar
Patna High Court · (2015) 4 BLJud 39
High Courts14 May 2015
Pratima Devi Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 634
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 15, 15(1)Civil Procedure Code, 1908 (CPC) - Section 151Hindu Succession Act, 1956 - Section 8
High Courts14 May 2015Disposed Off
Fatte Alam Mian Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 824
Criminal Procedure Code, 1973 (CrPC) - Section 437, 438Penal Code, 1860 (IPC) - Section 406
High Courts14 May 2015Disposed Off
Salim Ansari and Others Vs State of Bihar and Others
Patna High Court · (2015) 3 PLJR 806
Criminal Procedure Code, 1973 (CrPC) - Section 437, 438Penal Code, 1860 (IPC) - Section 34, 406, 498-A
High Courts14 May 2015Allowed
Surendra Pandit and Others Vs The State of Bihar and Others
Patna High Court · (2015) CriLJ 3782 : (2015) 3 PLJR 775
Criminal Procedure Code, 1973 (CrPC) - Section 173, 200Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 May 2015
Navin Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0038
High Courts13 May 2015Dismissed
Lal Babu Singh Vs Girija Devi
Patna High Court · (2015) 3 BBCJ 160 : (2015) 4 BLJud 7
High Courts13 May 2015Disposed Off
Purohit Lal Gupta Vs Dharamsheela Devi and Others
Patna High Court · (2015) 4 PLJR 933
Bihar Municipal Act, 2007 - Section 18, 18(1)(k), 18(2)