High Courts29 Jun 2015Disposed Off
Union of India Vs Shri Gupteshwar Mishra
Patna High Court · (2015) 3 BBCJ 156 : (2015) 3 BLJud 324
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 651 of 2,660
High Courts29 Jun 2015
Bihar Rajya Koshagar Avam Lekha Pratiniyukta Karamchari Sangh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 731
High Courts26 Jun 2015
Satish Singh Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 835
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 504
High Courts26 Jun 2015Dismissed
Shukdeo Subodh Gandhi Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0033
Constitution of India, 1950 - Article 226
High Courts26 Jun 2015Allowed
Reeta Devi Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0032
High Courts26 Jun 2015Allowed
Prabesh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0031
High Courts26 Jun 2015Allowed
Bikrant Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0019
High Courts26 Jun 2015Disposed off
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 265
High Courts25 Jun 2015Allowed
Kamal Ashraf Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 259 : (2015) 4 BLJud 22
High Courts25 Jun 2015Dismissed
Ajit Kumar Singh Vs Union of India
Patna High Court · (2016) 2 BBCJ 407
Constitution of India, 1950 - Article 226, Article 311
High Courts25 Jun 2015Dismissed
Ganga Kumar Chaudhary Vs State of Bihar
Patna High Court · (2015) 3 BLJud 211
High Courts25 Jun 2015
Usha Devi and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 839
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 228, 482Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 498-A
High Courts25 Jun 2015
Keshar Sao and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 228
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 202, 204, 482Penal Code, 1860 (IPC) - Section 120-B, 323, 405, 406, 420
High Courts25 Jun 2015Dismissed
Shashi Nath Jha Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0024
Constitution of India, 1950 - Article 226
High Courts25 Jun 2015Allowed
Shiva Deo Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0018
Bihar Private Educational Institutions (Taking over) Act, 1987 - Section 11, 6
High Courts25 Jun 2015Allowed
Upendra Prasad Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0017
High Courts25 Jun 2015Allowed
The North Bihar Power Distribution Company Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0016
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 126, 126 (3), 126(3), 135, 136
High Courts25 Jun 2015Allowed
Anil Kumar Singh Vs Bihar State Board of Hindu Religious Trust and Others
Patna High Court · (2016) 1 PLJR 264
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 5Constitution of India, 1950 - Article 226
High Courts25 Jun 2015Dismissed
Kashi Nath Sah Vs Madhya Bihar Gramin Bank and Others
Patna High Court · (2015) 3 PLJR 585
Constitution of India, 1950 - Article 226
High Courts25 Jun 2015Allowed
Madan Rai and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 633
Arms Act, 1959 - Section 25(1-B)(a), 26, 27, 35Constitution of India, 1950 - Article 14, 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 157, 162