COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 649 of 2,660

High Courts07 Jul 2015Allowed

Hero Ecotech Limited and Others Vs Hero Cycles Limited and Others

Patna High Court · (2015) 07 PAT CK 0040

Arbitration and Conciliation Act, 1996 - Section 8, 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 1(c), Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4

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High Courts07 Jul 2015Allowed

Narayan Singh Vs The Union of India and Others

Patna High Court · (2015) 07 PAT CK 0039

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 411

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High Courts07 Jul 2015Allowed

Ranvir Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0012

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High Courts07 Jul 2015Dismissed

Lalan Sharma Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0011

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High Courts07 Jul 2015Dismissed

Sanjay Ram and Others Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0006

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High Courts07 Jul 2015Dismissed

Sunita Kumari Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0005

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High Courts07 Jul 2015Dismissed

Ajay Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2016) LabIC 1191

Constitution of India, 1950 - Article 14, 16, 226

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High Courts06 Jul 2015Allowed

Gulab Choudhary Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 645

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High Courts06 Jul 2015Dismissed

Sanjay Kamat Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0042

Criminal Procedure Code, 1973 (CrPC) - Section 235Evidence Act, 1872 - Section 6, 60Penal Code, 1860 (IPC) - Section 376

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High Courts06 Jul 2015Allowed

The Bihar State Road Transport Corporation Vs The State of Bihar and Others

Patna High Court · (2015) 147 FLR 495 : (2015) 3 LLJ 488

Industrial Disputes Act, 1947 - Section 33-A

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High Courts06 Jul 2015Disposed off

Ram Lal Chauhan Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 313

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High Courts06 Jul 2015Dismissed

Khelanand Thakur Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0003

Constitution of India, 1950 - Article 14, 16, 226

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High Courts03 Jul 2015Disposed Off

Dilip Kumar Rajak (Mukhiya) Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 480 : (2015) 3 BLJud 232

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High Courts03 Jul 2015Disposed Off

The State of Bihar and Others Vs Shashi Bhushan Prasad

Patna High Court · (2015) LabIC 4646 : (2015) 4 PLJR 127

Constitution of India, 1950 - Article 311, 311(1)

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High Courts03 Jul 2015

Annu Sinha and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 830

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 202, 204, 482Penal Code, 1860 (IPC) - Section 405, 406, 415, 420

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High Courts03 Jul 2015Allowed