High Courts15 Jul 2015Dismissed
Shravan Kumar and Others Vs Patna Regional Development Authority and Others
Patna High Court · (2015) 07 PAT CK 0060
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 647 of 2,660
High Courts14 Jul 2015Allowed
Jayram Malakar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 783
Land Acquisition Act, 1894 - Section 12
High Courts14 Jul 2015Allowed
Sanjay Bhaumik Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0081
Criminal Procedure Code, 1973 (CrPC) - Section 438, 438(2), 482Penal Code, 1860 (IPC) - Section 406, 420
High Courts14 Jul 2015Allowed
Arun Kant Mahanto Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 438, 438(2), 482Penal Code, 1860 (IPC) - Section 406, 420
High Courts14 Jul 2015Allowed
Rajesh Biyani Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0079
Bengal Public Demands Recovery Act, 1913 - Section 9Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(2), 482
High Courts14 Jul 2015Dismissed
Bhola Rai and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0075
Penal Code, 1860 (IPC) - Section 147, 148, 149, 3, 302
High Courts14 Jul 2015Dismissed
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0067
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 11, 29, 29(3), 84
High Courts14 Jul 2015Dismissed
State of Bihar Vs Nand Kishore Yadav
Patna High Court · (2015) 07 PAT CK 0063
Land Acquisition Act, 1894 - Section 12(2), 18, 54, 9(1)
High Courts14 Jul 2015Disposed off
The Bihar State Co-Operative Land Development Bank and Others Vs Ram Karan Singh
Patna High Court · (2015) 07 PAT CK 0062
High Courts14 Jul 2015Dismissed
Parwati Devi and Others Vs Basanti Devi
Patna High Court · (2015) 07 PAT CK 0059
High Courts14 Jul 2015Partly Allowed
Dinesh Rajak Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0047
Constitution of India, 1950 - Article 226, 311(2)
High Courts13 Jul 2015Allowed
Bhagwan Sao and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(4)Penal Code, 1860 (IPC) - Section 201, 304B, 34
High Courts13 Jul 2015Dismissed
Rakesh Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 143, 323, 379
High Courts13 Jul 2015Dismissed
Bijay Kumar Bhagat Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0064
Land Acquisition Act, 1894 - Section 18, 23(1)(A), 23(2), 4(1), 54
High Courts13 Jul 2015Dismissed
State of Bihar Vs Dharam Nath Choudhary and Others
Patna High Court · (2015) 07 PAT CK 0061
Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 201, 304B, 498A
High Courts13 Jul 2015Allowed
Amir Chand Ram Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 364A, 368
High Courts13 Jul 2015Disposed off
Niagaree Builders and Developers Pvt. Ltd. Vs Ayodhya Singh and Others
Patna High Court · (2015) 07 PAT CK 0051
High Courts10 Jul 2015Disposed off
Sneha Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0066
High Courts10 Jul 2015Allowed
Sakendra Singh Dhrub Vs The Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · AIR 2015 Patna 212 : (2016) 1 PLJR 213
Constitution of India, 1950 - Article 12, 226
High Courts10 Jul 2015Allowed
Kalpana Sinha Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 375
Constitution of India, 1950 - Article 14, 16, 226