High Courts17 Jul 2015Dismissed
Bihar Distillery Ltd. Vs Central Bank of India
Patna High Court · (2015) 132 SCL 217
Transfer of Property Act, 1882 - Section 52
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 646 of 2,660
High Courts17 Jul 2015Allowed
Lalan Sharma and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 255
Evidence Act, 1872 - Section 114, 133Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts17 Jul 2015Disposed Off
Meena Devi and Others Vs Rizwana Khatoon and Others
Patna High Court · (2015) 4 PLJR 346
High Courts17 Jul 2015Dismissed
Naresh Mistry Vs Kamla Devi and Others
Patna High Court · (2015) 07 PAT CK 0111
High Courts17 Jul 2015Dismissed
Punjab National Bank and Others Vs Munindra Kumar
Patna High Court · (2015) 07 PAT CK 0110
High Courts17 Jul 2015Partly Allowed
Anju Mishra and Others Vs The High Court of Judicature at Patna and Others
Patna High Court · AIR 2015 Patna 179 : (2015) 3 PLJR 603 : (2015) 4 RCR(Civil) 996
Advocates Act, 1961 - Section 2(1)(a), 22, 29, 30, 31Constitution of India, 1950 - Article 14, 145, 145(1)(a), 19(1)(g), 19(6)
High Courts17 Jul 2015Allowed
Shailendra Kumar Singh Vs Piyus Kumar Singh and Others
Patna High Court · (2015) 07 PAT CK 0087
High Courts17 Jul 2015Disposed off
Kishore Sahni and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0086
Bihar Co-operative Societies Act, 1935 - Section 48
High Courts16 Jul 2015Allowed
Ashok Kumar Jaiswal and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 873
Land Acquisition Act, 1894 - Section 4, 6, 9
High Courts16 Jul 2015Allowed
Sugapati Devi Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0085
Penal Code, 1860 (IPC) - Section 302
High Courts16 Jul 2015Disposed off
Shakuntala Devi and Others Vs Union of India and Others
Patna High Court · (2015) 07 PAT CK 0084
High Courts16 Jul 2015Dismissed
Shila Devi Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0083
Constitution of India, 1950 - Article 226
High Courts16 Jul 2015Allowed
Dharikshan Sah Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0082
High Courts16 Jul 2015Allowed
Pairu Mochi and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0077
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 379
High Courts16 Jul 2015Dismissed
Fuchia Manjhi Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0076
Evidence Act, 1872 - Section 114, 118Penal Code, 1860 (IPC) - Section 34, 375, 376
High Courts16 Jul 2015Dismissed
Manish Trading Company Vs Union of India
Patna High Court · (2015) 07 PAT CK 0074
Arbitration and Conciliation Act, 1996 - Section 10, 11, 11(4), 11(5), 11(6)
High Courts16 Jul 2015Dismissed
Kamlawati Devi Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0073
Constitution of India, 1950 - Article 226
High Courts16 Jul 2015Allowed
Ashok Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0072
High Courts16 Jul 2015Allowed
Ram Bharat Dubey Vs The Deputy Director, Consolidation, (Headquarter) and Others
Patna High Court · AIR 2015 Patna 173 : (2016) 1 PLJR 228
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10(6), 35, 5
High Courts16 Jul 2015Allowed
Kusuma Devi Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0069
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)