High Courts10 Jul 2015Allowed
Umesh Singh and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 648 of 2,660
High Courts10 Jul 2015Allowed
Kuldip Singh and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0036
Penal Code, 1860 (IPC) - Section 114, 147, 148, 149, 302
High Courts09 Jul 2015Dismissed
The Union of India and Others Vs Ram Deo Mahto and Others
Patna High Court · (2016) 1 PLJR 525
Constitution of India, 1950 - Article 14
High Courts09 Jul 2015Allowed
Ram Janki and Others Vs State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0044
Constitution of India, 1950 - Article 300A
High Courts09 Jul 2015Allowed
Munna Singh Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0041
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, 307
High Courts08 Jul 2015Allowed
Prasad Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 325, 34
High Courts08 Jul 2015Allowed
Garib Nath Sah Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 460
High Courts08 Jul 2015Allowed
Kaniz Raja and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0053
Bihar Municipal Act, 2007 - Section 3Constitution of India, 1950 - Article 243-Q, 243-Q(1)(b)
High Courts08 Jul 2015Allowed
Raghu Nandan Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0046
Constitution of India, 1950 - Article 226
High Courts08 Jul 2015Allowed
Nago and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 679
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts08 Jul 2015Dismissed
Dinanath Rai Vs State of Bihar
Patna High Court · (2015) 07 PAT CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts08 Jul 2015Dismissed
Baldeo Prasad Gupta Vs Bank of India and Others
Patna High Court · (2015) 07 PAT CK 0013
High Courts07 Jul 2015Disposed Off
Saheb Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 509
Bihar and Orissa Excise Act, 1915 - Section 47, 47(a), 47-A, 49, 55Evidence Act, 1872 - Section 77Penal Code, 1860 (IPC) - Section 188, 272, 273, 409, 419
High Courts07 Jul 2015Allowed
Shyam Kumar and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 167
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 193, 200, 201, 202Explosive Substances Act, 1908 - Section 3
High Courts07 Jul 2015
Rekha Devi Vs Sanjeev Kumar Jha and Others
Patna High Court · AIR 2015 Patna 177 : (2016) 1 DMC 393
High Courts07 Jul 2015
Balroop Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 376, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(1)(xi)
High Courts07 Jul 2015
Hira Singh and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0054
Penal Code, 1860 (IPC) - Section 149, 302, 323, 325
High Courts07 Jul 2015Dismissed
Rani Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0052
High Courts07 Jul 2015Allowed
Chandrabali Jha Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0048
Constitution of India, 1950 - Article 226
High Courts07 Jul 2015Allowed
Ravindra Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0045