High Courts03 Jul 2015
Veena Sinha Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 650 of 2,660
High Courts03 Jul 2015Partly Allowed
Sarfaraj Ali Khan Vs Union of India and Others
Patna High Court · (2015) 07 PAT CK 0027
Constitution of India, 1950 - Article 226
High Courts03 Jul 2015Dismissed
State of Bihar Vs Nanda Kumar Rai and Others
Patna High Court · (2015) 07 PAT CK 0008
Explosive Substances Act, 1908 - Section 3, 5Penal Code, 1860 (IPC) - Section 302, 34
High Courts03 Jul 2015Disposed off
Raghbendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0002
Constitution of India, 1950 - Article 12, 226
High Courts02 Jul 2015Dismissed
Bharat Petroleum Corporation Limited and Others Vs Yashoda Bharat Gas and Others
Patna High Court · AIR 2015 Patna 207
High Courts02 Jul 2015
Girish Chandra Sharma Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 566
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 482Penal Code, 1860 (IPC) - Section 122, 34, 354, 375, 376
High Courts02 Jul 2015Dismissed
The Union of India Vs Rajeev Kapoor
Patna High Court · (2016) 148 FLR 715 : (2015) 4 PLJR 653
Civil Procedure Code, 1908 (CPC) - Section 20
High Courts02 Jul 2015Disposed off
Kesho Pal Vs The Joint Director of Consolidation (Headquarters) and Others
Patna High Court · (2015) 07 PAT CK 0029
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10(6), 26A, 3(1), 4(a), 4(c)
High Courts02 Jul 2015Dismissed
Abdul Karim and Others Vs Abdul Rahman
Patna High Court · (2015) 07 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 107
High Courts02 Jul 2015Dismissed
Basmati Devi and Others Vs Prabhunath Choudhary and Others
Patna High Court · (2015) 07 PAT CK 0024
High Courts02 Jul 2015Dismissed
Ragni Sinha Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0007
High Courts01 Jul 2015Allowed
Panna Devi Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 902
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 13, 13(1), 13(2), 15, 16
High Courts01 Jul 2015Allowed
Badri Parasad Bijpuria and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 844
Criminal Procedure Code, 1973 (CrPC) - Section 202, 204, 245, 482Penal Code, 1860 (IPC) - Section 406, 415, 417, 418, 420
High Courts01 Jul 2015Dismissed
Murari Jha Vs The Union of India and Others
Patna High Court · (2015) 07 PAT CK 0026
Constitution of India, 1950 - Article 12, 226
High Courts01 Jul 2015Partly Allowed
Sheopujan Ojha and Others Vs Sonamati Devi and Others
Patna High Court · (2015) 07 PAT CK 0023
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 3Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25Evidence Act, 1872 - Section 50
High Courts01 Jul 2015Allowed
Dina Nath Verma Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0001
High Courts30 Jun 2015Dismissed
Pushpendra Kumar Singh Vs The Hindustan Petroleum Corporation Limited
Patna High Court · (2017) 1 PLJR 342
High Courts30 Jun 2015Allowed
Ashok Sao and Others Vs Ram Naresh Prasad and Others
Patna High Court · (2015) 4 PLJR 199
Motor Vehicles Act, 1988 - Section 163-APenal Code, 1860 (IPC) - Section 304-A, 338, 379
High Courts30 Jun 2015Disposed Off
Zeenat Nisha Vs The Bihar State Power Holding Company Limited and Others
Patna High Court · (2015) 3 PLJR 801
High Courts30 Jun 2015Dismissed
Ashturna Kuer Vs Khardushan Singh
Patna High Court · AIR 2015 Patna 178