High Courts05 Jan 2016Disposed off
Medicine Palace Vs Union of India through Secretary, Ministry of Health and Ors.
Patna High Court · (2016) 2 PLJR 105
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 616 of 2,660
High Courts05 Jan 2016Allowed
Rajendra Chaudhary Vs Krishnanand Chaudhary and Others
Patna High Court · (2016) 01 PAT CK 0025
High Courts05 Jan 2016Allowed
Dharamath Upadhyaya and Others Vs Bhoglata Devi and Others
Patna High Court · (2016) 01 PAT CK 0024
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 41 Rule 27, Order 6 Rule 17
High Courts05 Jan 2016Allowed
Raj Kishore Chowdhary and Others Vs Gulabji Devi and Others
Patna High Court · (2016) 01 PAT CK 0023
Registration Act, 1908 - Section 35, Section 77
High Courts05 Jan 2016Disposed Off
Raj Kishore Chowdhary Vs Most. Gulabji Devi
Patna High Court · (2016) 1 BBCJ 202 : (2016) 2 BLJud 10
Registration Act, 1908 - Section 77
High Courts05 Jan 2016Disposed Off
Ex.-HC Chet Ram Vs Union of India
Patna High Court · (2016) 4 PLJR 251
Central Industrial Security Force Rules, 2001 — Rule 8(a)
High Courts04 Jan 2016Disposed Off
Shambhu Nath Thakur Vs State of Bihar and Others
Patna High Court · (2016) AIR(Patna) 63
High Courts04 Jan 2016Disposed Off
Sunil Chandra Mishra Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 47 : (2016) 2 PLJR 823
High Courts04 Jan 2016Disposed Off
Shaheen Perween D/o Late S.M. Abdus Samad Vs The State of Bihar and others
Patna High Court · (2016) AIRCC 733
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 135, 138
High Courts22 Dec 2015Dismissed
Himanshu Shekhar Vs Amerika Singh
Patna High Court · (2017) 2 PLJR 420
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, Section 34
High Courts22 Dec 2015Dismissed
Damodar Mahto Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0081
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 341Probation of Offenders Act, 1958 - Section 3
High Courts22 Dec 2015Dismissed
Himanshu Shekhar Vs Amerika Singh and Others
Patna High Court · (2015) 12 PAT CK 0014
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, 34
High Courts22 Dec 2015Allowed
Navin Kumar Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0011
Penal Code, 1860 (IPC) - Section 376
High Courts21 Dec 2015Disposed Off
Lalit Narayan Rajak Vs State of Bihar
Patna High Court · (2016) 2 BLJud 89
High Courts21 Dec 2015Allowed
Sanjay Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0063
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173, 190, 190(1)Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts18 Dec 2015Allowed
Ram Tawakya Singh Vs The State of Bihar and Others
Patna High Court · (2016) LabIC 1140
Bihar State Universities Act, 1976 - Section 10, 10(1), 10(2), 10(ii), 12Constitution of India, 1950 - Article 226Patna University Act, 1976 - Section 11, 11(1), 11(2), 14
High Courts18 Dec 2015
Subhash Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0059
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 24
High Courts18 Dec 2015Dismissed
Jitendra Pandey Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0031
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304(B), 304B, 498A
High Courts18 Dec 2015Allowed
Jitendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0029
High Courts18 Dec 2015Allowed
Munni Khatoon Vs The National Insurance Co. Ltd. and Others
Patna High Court · (2015) 12 PAT CK 0028
Motor Vehicles Act, 1988 - Section 163A, 163-A, 163-A(3), 166