High Courts15 Dec 2015Allowed
Kewala Devi and Others Vs Krishna Devi and Others
Patna High Court · (2015) 12 PAT CK 0050
Succession Act, 1925 - Section 2(h), 273, 276, 289, 295
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 618 of 2,660
High Courts15 Dec 2015Disposed Off
M.G.M. Co-Operative Society Ltd. Vs The Union of India and Others
Patna High Court · (2015) 12 PAT CK 0042
Arms Act, 1959 - Section 22
High Courts15 Dec 2015
The State of Bihar and Others Vs Chandrabanshi Singh and Others
Patna High Court · (2015) 12 PAT CK 0034
Constitution of India, 1950 - Article 226
High Courts15 Dec 2015Allowed
Central Board of School Education and Others Vs Rohini Kumari and Others
Patna High Court · (2015) 12 PAT CK 0021
Constitution of India, 1950 - Article 14, 226Penal Code, 1860 (IPC) - Section 120B, 197, 198, 34, 406
High Courts14 Dec 2015Dismissed
Mantun Sah Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 376, 452
High Courts14 Dec 2015Dismissed
The State of Bihar Vs Radhey Shyam Sharma and Others
Patna High Court · (2016) 1 PLJR 287
Constitution of India, 1950 - Article 136, 14, 16, 226
High Courts14 Dec 2015Allowed
Amar Nath Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0035
Bihar Public Land Encroachment Act, 1956 - Section 11, 18, 2(3)Constitution of India, 1950 - Article 226
High Courts14 Dec 2015Allowed
Suman Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0033
Bihar Municipal Act, 2007 - Section 18(1)(1), 18(2), 25(1), 25(5)Constitution of India, 1950 - Article 75(1B)
High Courts14 Dec 2015Allowed
Roop Narayan Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0004
Bihar Municipal Act, 2007 - Section 21(2), 25, 25(5), 25(6), 44Constitution of India, 1950 - Article 166, 166(1), 166(2), 166(3), 226
High Courts11 Dec 2015Allowed
Tarkeshwar Thakur Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0057
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Allowed
Nizamuddin and Others Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0018
Penal Code, 1860 (IPC) - Section 120B, 395
High Courts11 Dec 2015Dismissed
Kamla Devi and Others Vs Anju Devi
Patna High Court · (2015) 12 PAT CK 0012
Penal Code, 1860 (IPC) - Section 302, 419, 420, 467, 468
High Courts10 Dec 2015Allowed
Ashok Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0061
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173, 190, 190(1)Penal Code, 1860 (IPC) - Section 120B, 201, 409, 420, 467
High Courts10 Dec 2015Disposed Off
Vidya Bhushan and Others Vs The State of Bihar and Others
Patna High Court · (2016) LabIC 839
Constitution of India, 1950 - Article 14, 16, 226, 309
High Courts10 Dec 2015Dismissed
Navjeewan Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0041
Constitution of India, 1950 - Article 14, 16, 226
High Courts10 Dec 2015
Bimal Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0007
Bihar State Universities Act, 1976 - Section 11, 11(1), 15, 57, 57(1)(5)Constitution of India, 1950 - Article 14, 16, 16(1), 320
High Courts10 Dec 2015Dismissed
Durga Nand Jha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0005
Constitution of India, 1950 - Article 226, 309
High Courts09 Dec 2015Allowed
Ram Tapeshwar Das Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 342
High Courts09 Dec 2015Allowed
Prema Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0078
Constitution of India, 1950 - Article 226
High Courts09 Dec 2015Dismissed
Usman Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0074
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 309, 372Penal Code, 1860 (IPC) - Section 120B, 302, 34