High Courts02 Dec 2015Dismissed
Sidhnath Agrawal and Others Vs The State of Bihar and Others
Patna High Court · (2016) AIR (Patna) 24
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 620 of 2,660
High Courts02 Dec 2015Allowed
Sangita Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0070
Bihar Panchayat Raj Act, 2006 - Section 45(3)(vii)
High Courts02 Dec 2015Dismissed
The State of Bihar Vs Ram Kishore Singh
Patna High Court · (2016) CriLJ 1228
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)Penal Code, 1860 (IPC) - Section 120A, 120B, 302
High Courts02 Dec 2015Dismissed
Chandra Shekhar Bharti Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0027
Penal Code, 1860 (IPC) - Section 302, 304
High Courts02 Dec 2015Dismissed
Nanhku Ram Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0020
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 341
High Courts01 Dec 2015Dismissed
Arvind Yadav @ Binod Yadav Vs The State of Bihar
Patna High Court · (2016) 1 BBCJ 113 : (2016) 1 BLJud 347
Penal Code, 1860 (IPC) - Section 34, Section 364(A)
High Courts01 Dec 2015
Indrajeet Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0076
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22(b), 22(c), 42, 42(2), 52-A
High Courts01 Dec 2015Allowed
Rup Narayan Sah and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0067
High Courts01 Dec 2015Allowed
Ambika Yadav Vs Ganesh Prasad Mishra and Others
Patna High Court · (2016) 1 PLJR 855
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 23-A, Order 41 Rule 25Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts01 Dec 2015Allowed
Ram Pukar Ram Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0025
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 20(ii)(b)(c), 22(c), 23(C), 52
High Courts01 Dec 2015Dismissed
Arvind Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0017
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 34, 364(A)
High Courts01 Dec 2015Allowed
Ghurghat PACS and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0001
High Courts30 Nov 2015Allowed
Vivek Pandey Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts30 Nov 2015Allowed
Raja Deepak Kumar Mishra Vs The Registrar General, The High Court of Judicatrue at Patna and Others
Patna High Court · (2015) 11 PAT CK 0065
All India Services Act, 1951 - Section 3Constitution of India, 1950 - Article 226, 235
High Courts30 Nov 2015Allowed
Overseas Enterprises and Others Vs The Union of India and Others
Patna High Court · (2015) 11 PAT CK 0064
Customs Act, 1962 — Section 45, 46, 47, 108, 110, 110A, 111, 112, 115, 122Prevention Of Food Adulteration Act 1954 — Section 7Food Safety And Standards Regulations 2011 — Regulation 2.12, 2.3, 2.3.47(5), 47(5), 212
High Courts30 Nov 2015Dismissed
Vinay Kumar Pappu and Others Vs State Election Commission and Others
Patna High Court · (2015) 11 PAT CK 0032
Bihar Municipal Act, 2007 - Section 18, 18(1), 18(1)(J), 18(2), 18(4)Bihar Panchayat Raj Act, 2006 - Section 18(5), 44, 70Constitution of India, 1950 - Article 102, 164(1B), 191, 226, 243B
High Courts30 Nov 2015
Manju Devi and Others Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0025
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)C, 52(a), 52(a) 1, 53, 55
High Courts30 Nov 2015Allowed
Samir Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0012
Bihar State Universities Act, 1976 - Section 12(5), 13, 17(5), 52, 54Patna University Act, 1976 - Section 10, 10(4), 12, 13, 2
High Courts30 Nov 2015Dismissed
Sadhna Devi Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0004
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 302
High Courts27 Nov 2015
Nutan Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0082
Constitution of India, 1950 - Article 16(4)