High Courts24 Nov 2015Allowed
Bharti Kumari Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 273
Bihar Panchayat Raj Act, 2006 - Section 146Constitution of India, 1950 - Article 14, 16, 226, 243Q
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 622 of 2,660
High Courts24 Nov 2015Allowed
Narayan Prasad Singh and Others Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0023
Penal Code, 1860 (IPC) - Section 120-B, 149, 201, 302, 511
High Courts24 Nov 2015Disposed Off
Abul Kalam and Others Vs Usman Ghani and Others
Patna High Court · (2015) 11 PAT CK 0022
Civil Procedure Code, 1908 (CPC) - Section 97
High Courts24 Nov 2015
State of Bihar and Others Vs Rina Roy and Others
Patna High Court · (2015) 11 PAT CK 0021
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Constitution of India, 1950 - Article 226
High Courts24 Nov 2015Allowed
The State of Bihar and Others Vs Bimli Devi
Patna High Court · (2016) LabIC 429 : (2016) 1 LLJ 531 : (2016) 1 PLJR 452
Constitution of India, 1950 - Article 14, 16, 226
High Courts24 Nov 2015Dismissed
Sandeep Kumar Agarwal Vs Namrata Agarwal
Patna High Court · (2015) 11 PAT CK 0018
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 9
High Courts24 Nov 2015Allowed
Seema Vs Suman Kumar Sinha and Others
Patna High Court · (2015) 11 PAT CK 0014
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 26 Rule 16, Order 26 Rule 16-A, Order 26 Rule 17, Order 26 Rule 18Evidence Act, 1872 - Section 102, 103, 137Hindu Marriage Act, 1955 - Section 13
High Courts24 Nov 2015Allowed
Dinesh Paswan Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0002
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 307
High Courts23 Nov 2015Allowed
Zubeda Khatoon and Others Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0079
Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498-A
High Courts23 Nov 2015Disposed Off
Purnendu Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 789
High Courts10 Nov 2015Allowed
Rizwan Ahmad Azad Vs The State of Bihar and Others
Patna High Court · (2016) LabIC 227 : (2016) 1 PLJR 80
Constitution of India, 1950 - Article 226, 309
High Courts10 Nov 2015Allowed
Jitendra Singh and Others Vs Ram Naresh Singh and Others
Patna High Court · (2016) 1 PLJR 391
High Courts10 Nov 2015Dismissed
The Muzaffur Properites Pvt. Ltd. Vs Sahiba Hasan and Others
Patna High Court · (2015) 11 PAT CK 0036
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts10 Nov 2015Allowed
Bishuni Harijan and Others Vs Nayak Ram and Others
Patna High Court · (2015) 11 PAT CK 0034
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, 107Evidence Act, 1872 - Section 50
High Courts09 Nov 2015Allowed
Chandan Kumar Yadav Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0078
Evidence Act, 1872 - Section 113(B), 113BPenal Code, 1860 (IPC) - Section 302, 304(B)
High Courts09 Nov 2015Allowed
Ravi Prakash and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 714
High Courts09 Nov 2015
Sudhendu Kumar Basu and Others Vs Amar Krishna Basu and Others
Patna High Court · (2016) AIR (Patna) 15
Court Fees Act, 1870 - Section 19-H, 19-ICriminal Procedure Code, 1973 (CrPC) - Section 144Succession Act, 1925 - Section 15, 229, 235, 263, 283
High Courts06 Nov 2015Allowed
Khurshid Anwar Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0068
Bihar and Orissa Municipal Survey Act, 1920 - Section 15, 9
High Courts06 Nov 2015
Bhanu Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0058
Constitution of India, 1950 - Article 14, 16
High Courts06 Nov 2015
The State of Bihar Vs Official Liquidator, Patna High Court and Others
Patna High Court · (2015) 11 PAT CK 0051
Central Sales Tax Act, 1956 - Section 17, 17(3)Income Tax Act, 1961 - Section 17, 17(3), 178, 178(2), 178(3)Workmens Compensation Act, 1923 - Section 14