High Courts27 Nov 2015Partly Allowed
Azad Alam Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0076
Evidence Act, 1872 - Section 25, 26Penal Code, 1860 (IPC) - Section 34, 489A, 489B, 489C
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 621 of 2,660
High Courts27 Nov 2015
Arbind Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0057
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Criminal Procedure Code, 1973 (CrPC) - Section 173(2)Penal Code, 1860 (IPC) - Section 120B, 34, 364A
High Courts27 Nov 2015
Salam Vs The Union of India and Others
Patna High Court · (2016) 1 PLJR 292
Constitution of India, 1950 - Article 311, 311(2)Penal Code, 1860 (IPC) - Section 376, 511
High Courts27 Nov 2015Allowed
Vijay Kumar Mahto and Others Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0001
Penal Code, 1860 (IPC) - Section 302, 34
High Courts26 Nov 2015Allowed
The Union of India and Others Vs Shashi Bhushan Mukesh
Patna High Court · (2015) 11 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 245, 246, 482
High Courts26 Nov 2015
Ramadhar Ram Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 466
Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts26 Nov 2015Dismissed
Noman Alam Vs The Union of India and Others
Patna High Court · (2016) 331 ELT 163
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 141, 142, 226, 32Customs Act, 1962 - Section 111(b), 112, 115(2), 122, 125
High Courts26 Nov 2015
SPML Infra Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0060
Arbitration and Conciliation Act, 1996 - Section 11(5), 2(k), 34Civil Procedure Code, 1908 (CPC) - Section 12, 13, 2Constitution of India, 1950 - Article 14, 226, 298, 299
High Courts26 Nov 2015Allowed
Tipu Kumar Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376
High Courts26 Nov 2015Partly Allowed
Bachi Devi and Others Vs Shakuntala Kuer and Others
Patna High Court · (2015) 11 PAT CK 0017
Bihar Land Reforms Act, 1950 - Section 4(h)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, 66Registration Act, 1908 - Section 17(g)
High Courts26 Nov 2015Dismissed
Vijay Bahadur Sharma Vs Lalita Devi
Patna High Court · (2015) 11 PAT CK 0016
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 125, 83Hindu Marriage Act, 1955 - Section 13, 23(1)
High Courts26 Nov 2015
Geeta Devi Vs Union of India and Others
Patna High Court · (2015) 11 PAT CK 0013
Constitution of India, 1950 - Article 12, 14, 16
High Courts26 Nov 2015
Nirmal Kumar Sinha and Others Vs Bihar State Beverages Corporation Ltd. and Others
Patna High Court · (2015) 11 PAT CK 0011
Constitution of India, 1950 - Article 12, 14, 16
High Courts26 Nov 2015
Shree Durga Roller Flour Mill Pvt. Ltd. and Others Vs The Bihar State Financial Corporation and Others
Patna High Court · (2015) 11 PAT CK 0010
Constitution of India, 1950 - Article 226State Financial Corporations Act, 1951 - Section 29
High Courts24 Nov 2015Allowed
State of Bihar Vs Rina Roy
Patna High Court · (2016) 2 BBCJ 141
Civil Procedure Code, 1908 (CPC) - Order 47 Rule (1), Section 114
High Courts24 Nov 2015Dismissed
Om Prakash Malhotra Vs The Union of India and Others
Patna High Court · (2016) 1 PLJR 540
High Courts24 Nov 2015Dismissed
Om Prakash and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0070
Constitution of India, 1950 - Article 226
High Courts24 Nov 2015Disposed Off
Sanjay Jha Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 248
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 133, 133(1), 134, 135, 136Penal Code, 1860 (IPC) - Section 188
High Courts24 Nov 2015Dismissed
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 313, 372Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302, 328
High Courts24 Nov 2015Dismissed
Shyam Kishore Prasad and Others Vs Shiv Mahto and Others
Patna High Court · (2015) 11 PAT CK 0055
Arbitration Act, 1940 - Section 21, 30Specific Relief Act, 1963 - Section 34Transfer of Property Act, 1882 - Section 123