High Courts06 Nov 2015Dismissed
The Food Corporation of India and Others Vs Ambe Agro Industries Pvt. Ltd. and Others
Patna High Court · (2015) 11 PAT CK 0047
Food Corporations Act, 1964 - Section 13, 3
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 623 of 2,660
High Courts06 Nov 2015Dismissed
ECI Engineering and Construction Company Limited Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0033
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 14, 142, 226Contract Act, 1872 - Section 5
High Courts06 Nov 2015Allowed
Anil Kumar Vs Food Corporation of India and Others
Patna High Court · (2015) 4 LLJ 752
High Courts06 Nov 2015Allowed
Shiv Kumar Singh Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0026
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 201, 304B, 34
High Courts06 Nov 2015
Rama Kant Singh Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0019
Constitution of India, 1950 - Article 14, 226, 32Penal Code, 1860 (IPC) - Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts05 Nov 2015Allowed
Shiv Kumar Paswan Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0081
Penal Code, 1860 (IPC) - Section 395, 397, 412
High Courts05 Nov 2015
Lalsa Devi and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 445
High Courts05 Nov 2015Disposed Off
The State of Bihar and Others Vs Prabhakar Kumar Sharma
Patna High Court · (2015) 11 PAT CK 0037
High Courts05 Nov 2015Dismissed
Arun Yadav Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0006
Penal Code, 1860 (IPC) - Section 302
High Courts05 Nov 2015Allowed
Ramnath Mahto and Others Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0005
Penal Code, 1860 (IPC) - Section 302, 34
High Courts04 Nov 2015Dismissed
Rabindra Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 294, 372Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts04 Nov 2015
Ram Udar Upadhaya and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0056
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)Constitution of India, 1950 - Article 226, 277
High Courts04 Nov 2015Dismissed
Ratish Chandra Karn Vs The State Bank of India and Others
Patna High Court · (2015) 11 PAT CK 0053
Penal Code, 1860 (IPC) - Section 34, 409, 420, 477
High Courts04 Nov 2015
Munna and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 323, 34
High Courts04 Nov 2015
The State of Bihar and Others Vs Shamshe Alam and Others
Patna High Court · (2016) 1 PLJR 590
Arms Act, 1959 - Section 25, 25(1-b), 25(1-b) 1, 25(1-b) a, 26Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 173, 313Delhi Special Police Establishment Act, 1946 - Section 6
High Courts04 Nov 2015Allowed
Chandrawati Devi Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0038
Bihar Panchayat Raj Act, 2006 - Section 44(3)(1), 44(3)(i), 44(3)(v), 44(3)(vii), 46(4)
High Courts04 Nov 2015Allowed
Manoj Kumar Vs The Union of India and Others
Patna High Court · (2016) LabIC 960 : (2016) 1 PLJR 121
High Courts04 Nov 2015Dismissed
Prince Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 164, 372Penal Code, 1860 (IPC) - Section 120(B), 302
High Courts03 Nov 2015Disposed Off
Amit Kumar Dubey Vs The Union of India and Others
Patna High Court · (2015) 11 PAT CK 0077
High Courts03 Nov 2015Dismissed
Anil Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0067
Constitution of India, 1950 - Article 226