High Courts18 Dec 2015Allowed
Nayan Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0019
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 617 of 2,660
High Courts18 Dec 2015Dismissed
Rinkoo Kumari Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 402
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 372Evidence Act, 1872 - Section 114A, 3(1)(xi), 3(1)(xii)Penal Code, 1860 (IPC) - Section 376, 420
High Courts17 Dec 2015Partly Allowed
Anand Mohan Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0075
High Courts17 Dec 2015Allowed
Prabhas Chandra Karn and Others Vs The Union of India and Others
Patna High Court · (2015) 12 PAT CK 0039
Constitution of India, 1950 - Article 14, 16
High Courts17 Dec 2015Disposed Off
Pokhraj Yadav and Others Vs Bhuneshwar Yadav and Others
Patna High Court · (2015) 12 PAT CK 0037
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 151
High Courts17 Dec 2015Partly Allowed
Ram Japan Rai and Others Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0016
Penal Code, 1860 (IPC) - Section 34, 363, 364
High Courts16 Dec 2015Dismissed
Baldeo Prasad Gupta Vs Bank of India and Others
Patna High Court · (2015) 12 PAT CK 0080
Constitution of India, 1950 - Article 226
High Courts16 Dec 2015Allowed
Medical Council of India and Others Vs Safi Ahmad and Others
Patna High Court · (2015) 12 PAT CK 0062
Bihar Reservation (Admission in Educational Institutions) Act, 2003 - Section 2, 2(6), 2(6)(b), 6Constitution of India, 1950 - Article 14, 15(4), 16, 245, 335
High Courts16 Dec 2015Allowed
Sangita Devi and Others Vs Manjula Devi and Others
Patna High Court · (2015) 12 PAT CK 0052
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 22, Order 22 Rule 4, Order 22 Rule 4(4)
High Courts16 Dec 2015Dismissed
Ram Pravesh Singh and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 270
Constitution of India, 1950 - Article 14, 16, 309
High Courts16 Dec 2015Dismissed
Birendra Kumar Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 440
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 309, 309(2), 439
High Courts16 Dec 2015Allowed
Alok Ranjan Pandey and Others Vs Ram Bachan Choudhary and Others
Patna High Court · (2015) 12 PAT CK 0038
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)
High Courts16 Dec 2015
Ram Pyari Devi and Others Vs Kashi Nath Sah and Others
Patna High Court · (2015) 12 PAT CK 0036
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6-ACourt Fees Act, 1870 - Section 7(ix)Transfer of Property Act, 1882 - Section 59(A), 60
High Courts16 Dec 2015Allowed
Kapildeva Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Hindu Marriage Act, 1955 - Section 13(b)
High Courts15 Dec 2015Allowed
The State of Bihar and Others Vs Rashtriya Pariyojna Nirman Nigam Ltd.
Patna High Court · (2015) 12 PAT CK 0065
Arbitration and Conciliation Act, 1996 - Section 2, 2(1)(e), 2(i)(e), 34Civil Procedure Code, 1908 (CPC) - Section 15Constitution of India, 1950 - Article 133
High Courts15 Dec 2015Disposed Off
Fateh Faiyaz Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 370
High Courts15 Dec 2015Dismissed
Jagdish Jha Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0056
Bihar State Universities (Amendment) Act, 2013 - Section 3(I)(iii)Bihar State Universities Act, 1976 - Section 57
High Courts15 Dec 2015Dismissed
Arvind Kumar Pandey and Others Vs Krishna Ballav Tiwary and Others
Patna High Court · (2015) 12 PAT CK 0055
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 235, 63(c)
High Courts15 Dec 2015Dismissed
Basant Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0054
Constitution of India, 1950 - Article 219, 226, 23Electricity (Supply) Act, 1948 - Section 79(c)
High Courts15 Dec 2015Dismissed
Ramashankar Tiwary and Others Vs Mugla Devi and Others
Patna High Court · (2015) 12 PAT CK 0053
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 26, 4(b), 4(c)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5Evidence Act, 1872 - Section 50