COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 615 of 2,660

High Courts08 Jan 2016Allowed

The State Government of Bihar and Others Vs Parvati Kumari and Others

Patna High Court · (2016) 01 PAT CK 0043

Bihar State Universities Act, 1976 - Section 2(c), Section 4, Section 4(1)(14), Section 4(14)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8Constitution of India, 1950 - Article 12, Article 14, Article 226

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High Courts08 Jan 2016Dismissed

Ram Sanjivan Prasad Yadav Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0042

Bihar Co-operative Societies Act, 1935 - Section 33, Section 40, Section 41, Section 41(5), Section 46(2)Constitution of India, 1950 - Article 226Multi-State Cooperative Societies Act, 2002 - Section 2

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High Courts08 Jan 2016Allowed

Jitendra Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0027

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Order 9 Rule 6(1)(a), Order 9 Rule 7

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High Courts07 Jan 2016Disposed off

Umesh Chandra and Others Vs The Food Corporation of India and Others

Patna High Court · (2016) 2 PLJR 519

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High Courts07 Jan 2016Allowed

Vijay Shankar Sharma Vs State of Bihar

Patna High Court · (2016) 3 LLJ 431

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High Courts07 Jan 2016Dismissed

Hira Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2016) 1 PLJR 883

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 10(2), Section 10(3), Section 15, Section 15(1), Section 5, Section 5(1)(ii), Section 5(1)(iii), Section 9, Section 9(2)Constitution of India, 1

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High Courts07 Jan 2016Dismissed

Gonu Sah and Others Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0069

Penal Code, 1860 (IPC) - Section 149, Section 302, Section 307

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High Courts06 Jan 2016Disposed Off

Shashank Shekhar Son of Krishna Bihari Sahay Resident of Magistrate Colony, Ashiyana Digha Road, P.S. Rajeev Nagar, District - Patna 800014, Bihar Vs Union Public Service Commission

Patna High Court · (2016) 2 PLJR 822

Right to Information Act, 2005 - Section 4

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High Courts06 Jan 2016Allowed

Anil Kumar Vs The State of Bihar and Others

Patna High Court · (2016) LIC 1120 : (2016) 1 LLN 230

Constitution of India, 1950 - Article 226

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High Courts06 Jan 2016Disposed Off

Tuntun Mahto and Others Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0066

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, Section 376

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High Courts06 Jan 2016Dismissed

Manohar Prasad Vs State of Bihar and others

Patna High Court · (2016) 1 BBCJ 199 : (2016) 1 BLJud 366 : (2016) LIC 1259 : (2016) 2 PLJR 474

Constitution of India, 1950 — Article 14

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High Courts05 Jan 2016Disposed Off

Sudeshwar Sah Vs The State of Bihar and Others

Patna High Court · (2016) 2 PLJR 524

Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7

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High Courts05 Jan 2016Dismissed

Mahesh Kumar and Others Vs The Union of India and Others

Patna High Court · (2016) 2 PLJR 334

Constitution of India, 1950 - Article 226

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High Courts05 Jan 2016Disposed Off

Durga Homoeo Hall Vs State of Bihar

Patna High Court · (2016) 165 AIC 411 : (2016) 2 PLJR 746

Drugs and Cosmetics Act, 1940 - Section 85EC

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High Courts05 Jan 2016Allowed

Sudhir Kumar Singh Vs State of Bihar

Patna High Court · (2016) 2 PLJR 825

Constitution of India, 1950 - Article 226

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High Courts05 Jan 2016Allowed

M/s Tirupati Trading Vs Union of India

Patna High Court · (2016) 167 AIC 769 : (2016) 3 PLJR 368

Constitution of India, 1950 - Article 226Explosives Rules, 2008 - Rule 115

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High Courts05 Jan 2016Dismissed

Shanti Devi and Others Vs The State of Bihar

Patna High Court · (2016) 3 DMC 523 : (2016) 2 ECrC 443

Penal Code, 1860 (IPC) - Section 302, Section 304B

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High Courts05 Jan 2016Disposed Off

Gaina Mallah and Others Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0059

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 307

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High Courts05 Jan 2016Allowed

Tirupati Trading Vs Union of India and Others

Patna High Court · (2016) 01 PAT CK 0045

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High Courts05 Jan 2016Dismissed

Nunulal Yadav Vs State of Bihar and others

Patna High Court · (2016) 2 ECrC 436

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