COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 614 of 2,660

High Courts12 Jan 2016Allowed

Rudal Yadav Vs State of Bihar

Patna High Court · (2016) 3 CriCC 246 : (2016) CriLJ 1225 : (2016) 2 Crimes 443 : (2016) 2 ECrC 433

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 20(b)(ii)(C), Section 29

High Courts12 Jan 2016Partly Allowed

Shailesh Ray Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0073

Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Evidence Act, 1872 - Section 106, Section 113(B), Section 113B, Section 114(g), Section 8Penal Code, 1860 (IPC) - Section 201, Section 302, Section 304(B), Section 304B

High Courts12 Jan 2016Allowed

Mehjabin and Others Vs The New India Assurance Company Ltd. and Others

Patna High Court · (2016) 01 PAT CK 0049

Motor Vehicles Act, 1988 - Section 147, Section 147(1), Section 147(1)(b), Section 147(1)(b)(i), Section 149, Section 168, Section 2(14), Section 2(35), Section 2(44), Section 2(46)Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 3

High Courts12 Jan 2016Allowed

Om Narayan Mahto Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0018

Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 302, Section 304, Section 304B, Section 34

High Courts11 Jan 2016Allowed

Triloki Nath and Others Vs The Chairman, Uttar Bihar Gramin Bank and Others

Patna High Court · (2016) 1 BBCJ 64 : (2016) 2 PLJR 421

Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 32Regional Rural Banks Act, 1976 - Section 17, Section 17(1), Section 23A, Section 3

High Courts11 Jan 2016Disposed Off

Nihal Vs Union of India

Patna High Court · (2016) 2 BBCJ 487 : (2016) 3 PLJR 115

High Courts11 Jan 2016Allowed

Puja Vs The State of Bihar and Others

Patna High Court · (2016) 1 PLJR 836

Constitution of India, 1950 - Article 18

High Courts11 Jan 2016Dismissed

Ati Razia Devi Vs State of Bihar and Others

Patna High Court · (2016) 1 BBCJ 96 : (2016) 148 FLR 1023 : (2016) 1 PLJR 835

High Courts11 Jan 2016Disposed off

Union of India and Others Vs Raghuwar Singh

Patna High Court · (2016) 1 BBCJ 97 : (2016) 2 BLJud 22 : (2016) 148 FLR 1021 : (2016) LIC 1535 : (2016) LIC 911 : (2016) 1 PLJR 831

High Courts11 Jan 2016Disposed Off

Union of India and Others Vs Ranjeet Kumar and Others

Patna High Court · (2016) 1 BBCJ 94 : (2016) 1 PLJR 573

High Courts11 Jan 2016Disposed off

The L.N. Mithila University and Others Vs Deo Chandra Choudhary and Others

Patna High Court · (2016) 01 PAT CK 0052

Bihar State Universities Act, 1976 - Section 10(11), Section 10(14), Section 26(6)(iii), Section 26(6)(iv)Constitution of India, 1950 - Article 226

High Courts11 Jan 2016Disposed off

Rahul Lochan and Others Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0046

Constitution of India, 1950 - Article 14, Article 16, Article 16(4), Article 226

High Courts11 Jan 2016Allowed

Badri Yadav @ Badri Kumar Yadav @ Rajiv Yadav Vs State of Bihar through the Principal Secretary, Department of Home (Police) and Ors.

Patna High Court · (2016) 2 PLJR 130

Constitution of India, 1950 — Article 21, 22

High Courts11 Jan 2016Dismissed

Vikki Yadav @ Bikram Bharti Vs State of Bihar through the Chief Secretary and Ors.

Patna High Court · (2016) 2 PLJR 127

High Courts11 Jan 2016Allowed

Shivesh Kumar Karn Vs State of Bihar

Patna High Court · (2016) 1 BLJud 326

Constitution of India, 1950 - Article 226

High Courts08 Jan 2016Disposed off

Arjun Prasad Chauhan Vs The State of Bihar and Others

Patna High Court · (2016) 2 PLJR 529

Constitution of India, 1950 - Article 311 (2)

High Courts08 Jan 2016Dismissed

Ravindra Kumar Singh and Others Vs The High Court of Judicature at Patna and Others

Patna High Court · (2016) 1 PLJR 865

Constitution of India, 1950 - Article 226, Article 309Transfer of Property Act, 1882 - Section 53A

High Courts08 Jan 2016Disposed Off

Om Shivam Modern Rice Mill Pvt. Ltd. and Others Vs The United Bank of India and Others

Patna High Court · (2016) 160 AIC 420

High Courts08 Jan 2016Dismissed

Ganesh Kumar Gautam Vs State of Bihar and Others

Patna High Court · (2016) 1 BBCJ 120 : (2016) LIC 1877 : (2016) 2 PLJR 420

Bihar Panchayat Primary Teachers (Selection and Service Condition) Rules, 2006 — Rule 20(iii)Bihar Panchayat Raj Act, 2006 — Section 146

High Courts08 Jan 2016Dismissed

Ad hoc Committee of Sanjay Gandhi Smarak Mahila Mahavidyalaya Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0044

Constitution of India, 1950 - Article 226