COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 612 of 2,660

High Courts21 Jan 2016Allowed

Rajeshwar Prasad Sinha Vs The Bihar State Financial Corporation and Others

Patna High Court · (2016) 3 PLJR 43

State Financial Corporations Act, 1951 - Section 29Transfer of Property Act, 1882 - Section 60, Section 69(3)

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High Courts21 Jan 2016Allowed

Raghubir Prasad Agarwala Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0053

Bihar Goshala Act, 1950 - Section 13, Section 16, Section 17, Section 18, Section 2(b), Section 2(d), Section 2(g), Section 6, Section 8

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High Courts21 Jan 2016Allowed

Abdul Rashid and Others Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0037

Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 306, Section 34, Section 498 A, Section 498A, Section 504

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High Courts21 Jan 2016Dismissed

Chandrabhushan Singh and other Vs State of Bihar

Patna High Court · (2016) 2 ECrC 37

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts20 Jan 2016Dismissed

Neeraj Kumar Vs The Indian Oil Corporation Limited and Others

Patna High Court · (2016) 2 PLJR 500

Constitution of India, 1950 - Article 14, Article 16

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High Courts20 Jan 2016Dismissed

Anil Kumar Shrivastava Vs Shaurya Sunil and Others

Patna High Court · (2016) 160 AIC 761 : (2016) AIR(Patna) 59 : (2016) 1 BBCJ 189 : (2016) 1 BLJud 343 : (2016) 1 PLJR 839

Constitution of India, 1950 - Article 227Government of India Act, 1915 - Section 107, Section 113Government of India Act, 1935 - Section 224

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High Courts20 Jan 2016Dismissed

Saurav Kumar, S/o Late Birendra Kumar, R/o Village + P.O.-Ghejan, P.S.-Sakurabad, District-Jehanabad Vs State of Bihar and Others

Patna High Court · (2016) 2 PLJR 400

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439(2)

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High Courts20 Jan 2016Allowed

Shukdeo Chowdhary Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0062

Constitution of India, 1950 - Article 226

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High Courts20 Jan 2016Dismissed

Balmiki Singh and Others Vs Sanjay Singh and Others

Patna High Court · (2016) 01 PAT CK 0051

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High Courts20 Jan 2016Dismissed

Keshri Nandan Singh and other Vs State of Bihar

Patna High Court · (2016) 2 ECrC 115

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482

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High Courts20 Jan 2016Dismissed

Gopal Mukhiya and other Vs The State of Bihar and other

Patna High Court · (2016) 2 ECrC 113

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts20 Jan 2016Disposed Off

Bisheshwar Sahni Vs State of Bihar

Patna High Court · (2016) 2 BLJud 257

Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5

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High Courts19 Jan 2016Allowed

Kailash Mandal and Others Vs The State of Bihar

Patna High Court · (2016) 2 PLJR 365

Penal Code, 1860 (IPC) - Section 34, Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)

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High Courts19 Jan 2016Allowed

The Union of India and Others Vs Suman Singh

Patna High Court · (2016) 01 PAT CK 0057

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High Courts19 Jan 2016Dismissed

Saraswati Devi and Others Vs Sipahi Singh and Others

Patna High Court · (2016) 01 PAT CK 0050

Evidence Act, 1872 - Section 50

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High Courts19 Jan 2016Dismissed

Jivratan Yadav and Others Vs The State of Bihar

Patna High Court · (2016) 01 PAT CK 0020

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, Section 307, Section 324

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High Courts18 Jan 2016Allowed

Jiut Ram Vs State of Bihar

Patna High Court · (2016) 3 PLJR 187

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High Courts18 Jan 2016Allowed

Renu Devi and Others Vs The State of Bihar and Others

Patna High Court · (2016) 1 PLJR 844

Bihar Co-operative Societies Act, 1935 - Section 48

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High Courts18 Jan 2016Dismissed

Baijnath Pandey Vs State of Bihar and Others

Patna High Court · (2016) 2 PLJR 312

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227

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High Courts18 Jan 2016Dismissed

Moni and Others Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0054

Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 226, Article 32

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