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Patna High Court judgments

53,186 judgments · page 611 of 2,660

High Courts22 Jan 2016Dismissed

Roshan Kumar Thakur and Others Vs The State of Bihar and Others

Patna High Court · (2016) 2 BLJud 161 : (2016) 2 ECrC 22 : (2016) 2 PLJR 121

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 3, Section 3 (1), Section 3 (2)Bihar Control of Crimes Act, 1981 - Section 12,
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High Courts22 Jan 2016Dismissed

Vikash Sharma Vs The State of Bihar and Others

Patna High Court · (2016) 01 PAT CK 0063

Arms Act, 1959 - Section 26(i), Section 27(i)Criminal Procedure Code, 1973 (CrPC) - Section 313 (1) (b), Section 372Penal Code, 1860 (IPC) - Section 147, Section 148, Section 302, Section 307, Section 323, Section 341, Section 447
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High Courts21 Jan 2016Allowed

Bipin Kumar Singh and Others Vs The State of Bihar and Others

Patna High Court · (2016) 2 BLJud 90 : (2016) 1 PLJR 923

Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154 (1), Section 154 (3), Section 154(1), Section 154(3), Section 155(2), Section 156, Section 156 (1), Section 156 (3), Section
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High Courts21 Jan 2016Dismissed

Branch Manager, National Insurance Company Ltd. and Others Vs Urmila Devi and Others

Patna High Court · (2016) 4 ACC 124 : (2017) ACJ 811 : (2016) 162 AIC 581 : (2016) 1 BBCJ 233 : (2016) 1 BLJud 355 : (2016) 2 PLJR 96 : (2016) 3 TAC 511 : (2016) 2 TNMAC 213

Arbitration Act, 1940 - Section 39, Section 41Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 41 Rule 22, Order 41 Rule 33, Order 41 Rule 41, Section 100, Section 96Motor Vehicles Act, 1988 - Section 165, Section 166, Sect
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