High Courts04 Feb 2016Dismissed
Madhuri Kumari Vs The State of Bihar and Others
Patna High Court · (2016) 02 PAT CK 0068
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 34, Section 419, Section 420, Section 468
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 609 of 2,660
High Courts04 Feb 2016Dismissed
Surendr Bhagat @ Surendra and other Vs The State of Bihar and others
Patna High Court · (2016) 2 ECrC 51
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 279, 323, 341, 342, 384, 386, 406, 420, 467, 468, 504, 506
High Courts03 Feb 2016Dismissed
Ajit Singh Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 249 : (2016) 4 PLJR 5
Constitution of India, 1950 — Article 226
High Courts03 Feb 2016Disposed Off
M/s Topline Infra Projects Pvt. Ltd. Vs State of Bihar through the Secretary Department of Road Construction and others
Patna High Court · (2016) AIR(Patna) 75 : (2016) 6 RAJ 344
Constitution of India, 1950 - Article 14Contract Act, 1872 - Section 73
High Courts03 Feb 2016Disposed Off
Ramanand Bhagat Vs State of Bihar
Patna High Court · (2016) 2 PLJR 662
Bihar Fair Price Shops Order, 2007 - Clause 14, 7
High Courts03 Feb 2016Allowed
Kumari Devi Vs State of Bihar
Patna High Court · (2016) 165 AIC 386 : (2016) 2 BBCJ 211 : (2016) 3 DMC 638 : (2017) 1 ECrC 176 : (2016) 2 PLJR 607
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 302, 304B
High Courts03 Feb 2016Allowed
Yugeshwar Prasad @ Yugal Prasad Vs State of Bihar
Patna High Court · (2016) 3 BLJud 242 : (2016) 3 PLJR 333
High Courts03 Feb 2016Allowed
Manoj Kumar Vs Ram Dayal Sah
Patna High Court · (2016) AIRCC 987 : (2016) 2 CivCC 597 : (2016) 3 CivilLJ 894 : (2016) 2 PLJR 355
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2(A), Order 39 Rule 2A
High Courts03 Feb 2016Disposed Off
Ganesh Lal Vs The Chairman, Bihar State Power Holding Company Ltd. Patna and Others
Patna High Court · (2016) 2 PLJR 370
Constitution of India, 1950 — Article 226
High Courts03 Feb 2016Allowed
Indradev Yadav and Others Vs State of Bihar
Patna High Court · (2016) 1 Crimes 528 : (2017) 1 ECrC 172
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307
High Courts03 Feb 2016Allowed
Pankaj Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2016) 02 PAT CK 0071
Bihar State Election Authority Act, 2008 - Section 10, Section 12
High Courts03 Feb 2016Allowed
Arjun Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2016) 02 PAT CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), Section 216, Section 217, Section 313, Section 482Penal Code, 1860 (IPC) - Section 201, Section 300, Section 302, Section 304(B), Section 304-B, Section 34
High Courts03 Feb 2016Dismissed
Reeta Devi and other Vs State of Bihar and others
Patna High Court · (2016) 2 ECrC 160
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200
High Courts02 Feb 2016Disposed Off
The Chairman Bihar School Examination Board, Patna and another Vs Jai Mangal Singh and another
Patna High Court · (2016) 2 PLJR 496
Constitution of India, 1950 — Article 226, 311
High Courts02 Feb 2016Disposed off
Ishwar Dhari Singh and others Vs The State of Bihar and others
Patna High Court · (2016) 2 ECrC 50
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 409, 420, 467, 468
High Courts01 Feb 2016Dismissed
Asgar Ansari Vs The State of Bihar
Patna High Court · (2016) 1 Crimes 800
Penal Code, 1860 (IPC) - Section 302, Section 376
High Courts01 Feb 2016Allowed
Ramsrij Yadav Vs State of Bihar and Others
Patna High Court · (2016) 2 PLJR 488
Constitution of India, 1950 — Article 226
High Courts01 Feb 2016Allowed
Dharmendra Kumar Singh @ Dharmendra Kumar Vs State of Bihar
Patna High Court · (2016) 160 AIC 765 : (2016) 3 DMC 209 : (2016) 2 PLJR 382
Penal Code, 1860 (IPC) — Section 304B
High Courts01 Feb 2016Allowed
Chandula Kumari Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 485
Constitution of India, 1950 - Article 226
High Courts30 Jan 2016Dismissed
Akhilesh Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0070
Constitution of India, 1950 - Article 19(1)(g), Article 21, Article 226