High Courts15 Jan 2016Allowed
Dr. Pavan Prakash Vs Commissioner of Income-tax (Central), Patna
Patna High Court · (2016) 290 CurTR 646 : (2016) 387 ITR 458
Income Tax Act, 1961 — Section 158BC
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 613 of 2,660
High Courts15 Jan 2016Allowed
Sujata Jha and Others Vs The State of Bihar and Others
Patna High Court · (2016) 2 PLJR 515
High Courts15 Jan 2016Dismissed
Jaichand Prasad Vs Sitabia Devi and Others
Patna High Court · (2016) 159 AIC 637
Succession Act, 1925 - Section 263, Section 283(c), Section 63(c)
High Courts15 Jan 2016Allowed
Narendra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0068
Bihar Co-operative Societies Act, 1935 - Section 16, Section 33, Section 34, Section 35, Section 36, Section 37, Section 40, Section 40(1)
High Courts15 Jan 2016Dismissed
Naresh Pandit Vs The State of Bihar
Patna High Court · (2016) 159 AIC 633
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302
High Courts15 Jan 2016Dismissed
Rajdeo Singh Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22(b)(ii)(c), Section 42, Section 43, Section 50, Section 52A, Section 57
High Courts14 Jan 2016Dismissed
Sunita Kumari Vs The State of Bihar and Others
Patna High Court · (2016) 2 PLJR 374
Bihar Panchayat Raj Act, 2006 - Section 146Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 243Q
High Courts14 Jan 2016Allowed
Ranju Devi and Others Vs The State of Bihar and Others
Patna High Court · (2016) 2 PLJR 345
Bihar Panchayat Raj Act, 2006 - Section 70, Section 70(4), Section 70(4)(ii)
High Courts14 Jan 2016Allowed
Ajit Kumar Mishra Vs The Union of India and Others
Patna High Court · (2016) 1 BBCJ 103 : (2016) 2 BLJud 41 : (2016) 2 PLJR 111 : (2016) 2 VST 41
High Courts14 Jan 2016Allowed
Vishavanath Mushahar Vs State of Bihar
Patna High Court · (2016) 159 AIC 635
Penal Code, 1860 (IPC) — Section 376(2)(g), 396
High Courts13 Jan 2016Allowed
Rajnikant Ojha Vs Union of India
Patna High Court · (2016) 3 PLJR 604
Constitution of India, 1950 - Article 14, 16
High Courts13 Jan 2016Dismissed
Sri Braj Kishore Prasad Singh Vs State of Bihar and Others
Patna High Court · (2016) 2 PLJR 470
Constitution of India, 1950 — Article 226
High Courts13 Jan 2016Allowed
Ataul Haq Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0067
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B
High Courts13 Jan 2016Disposed Off
Raj Kumar Choudhary and Others Vs The State of Bihar
Patna High Court · (2016) 01 PAT CK 0058
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts13 Jan 2016Dismissed
Kumar Manibhushan Vs The State of Bihar and Others
Patna High Court · (2016) 01 PAT CK 0048
Bihar State Election Authority Act, 2008 - Section 10, Section 10(2)
High Courts13 Jan 2016Allowed
Bishwanath Dubey Vs The State of Bihar and Others
Patna High Court · (2016) 2 BLJud 35 : (2016) 3 PLJR 214
Constitution of India, 1950 - Article 226
High Courts12 Jan 2016Allowed
Mehjabin Vs The New India Assurance Company Ltd.
Patna High Court · (2016) 2 TAC 31
Motor Vehicles Act, 1988 - Section 147, Section 173
High Courts12 Jan 2016Allowed
Manoj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2016) 2 PLJR 484
High Courts12 Jan 2016Dismissed
Reg. P.F. Commissioner (Pension) EPFO Vs Bihar Human Rights Commission
Patna High Court · (2016) 3 PLJR 500
Constitution of India, 1950 - Article 226
High Courts12 Jan 2016Dismissed
Ram Pravesh Rai Estate (P) Ltd. Vs Rajesh Kumar Singh and Others
Patna High Court · (2016) 162 AIC 596 : (2016) 1 BBCJ 50 : (2016) 1 BLJud 328 : (2016) 2 PLJR 10
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 21, Order 11 Rule 6, Order 11 Rule 7, Order 11 Rule XI, Order 8 Rule 10Constitution of India, 1950 - Article 226, Article 227