High Courts17 May 2016Dismissed
Dewashish Ghosh Vs State of Bihar
Patna High Court · (2016) 3 PLJR 824
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 586 of 2,660
High Courts17 May 2016Disposed Off
M/s Shakti Construction Vs State of Bihar
Patna High Court · (2016) 3 PLJR 395
High Courts17 May 2016Allowed
M/s Hriday Bhushan Singh Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 121 : (2016) 3 BBCJ 266 : (2016) 4 PLJR 23 : (2017) 1 RAJ 315
High Courts17 May 2016Dismissed
Bharat Thakur Vs State of Bihar
Patna High Court · (2016) 164 AIC 483 : (2016) 2 BBCJ 500 : (2016) 3 BLJud 48 : (2016) 4 CriCC 632 : (2016) CriLJ 4090 : (2016) 4 Crimes 545 : (2016) 3 ECrC 476 : (2016) 4 PLJR 96
High Courts17 May 2016Disposed Off
State of Bihar Vs Dhirendra Prasad Shrivastava
Patna High Court · (2016) 3 PLJR 392
High Courts16 May 2016Allowed
Smt. Shail Bala Singh Vs Sri Raghu Nandan Pd. Sinha
Patna High Court · (2016) 2 BBCJ 308 : (2016) 3 BLJud 189 : (2016) 3 PLJR 709
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts16 May 2016Dismissed
State of Bihar Vs Bijay Kumar Singh
Patna High Court · (2016) 3 PLJR 954
High Courts16 May 2016Allowed
Shila Nath Singh Vs Dr. Anil Kumar Singh
Patna High Court · (2016) 167 AIC 775 : (2016) 2 BBCJ 320 : (2016) 3 BLJud 57 : (2016) 3 PLJR 404
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 2, Order 22 Rule 3
High Courts16 May 2016Dismissed
Vijay Narayan Rajak Vs Punjab National Bank
Patna High Court · (2016) 2 BBCJ 311 : (2016) 3 BLJud 154 : (2017) 1 PLJR 486
Constitution of India, 1950 - Article 226
High Courts16 May 2016Dismissed
Imteyaz Ahmad Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 30
Waqf Act, 1995 — Section 54, 83, 85Constitution Of India, 1950 — Article 227
High Courts13 May 2016Allowed
Hemant Kumar Singh Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 682 : (2017) 1 PCCR 58
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 52A
High Courts13 May 2016Allowed
Bhim Singh Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 679 : (2017) 1 PCCR 23
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 52A
High Courts13 May 2016Disposed Off
Mahendra Prasad Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 677
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482
High Courts13 May 2016Dismissed
Shanti Devi, w/o Shri Shankar Sah - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 139 : (2017) 1 PCCR 153
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)
High Courts13 May 2016Dismissed
Smt. Rina Madhukar Vs Union of India
Patna High Court · (2016) 4 PLJR 39
High Courts13 May 2016Dismissed
Gunjan Verma Vs Central Board of Secondary Education (C.B.S.E.)
Patna High Court · (2016) 2 PLJR 847
High Courts13 May 2016Allowed
Bihar School Examination Board Vs Anuj Kumar Singh
Patna High Court · (2016) 3 BLJud 182 : (2016) 3 PLJR 506
Bihar Agricultural Produce Market (Repeal) Act, 2006 - Section 6Bihar Intermediate Education Council (Repeal) Act, 2007 - Section 3
High Courts13 May 2016Disposed Off
Satyendra Narayan Choudhary Vs State of Bihar
Patna High Court · (2016) 3 PLJR 502
High Courts13 May 2016Dismissed
Rina Devi Vs Reliance General Insurance Company Limited
Patna High Court · (2016) 4 ACC 474 : (2017) ACJ 1178 : (2016) 2 BBCJ 354 : (2016) 4 BLJud 205 : (2016) 3 PLJR 532 : (2016) 3 TAC 678
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts12 May 2016Allowed
Dinesh Prasad Mandal Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 653
Penal Code, 1860 (IPC) — Section 302