High Courts12 May 2016Allowed
Sri Kant Kunwar Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 266 : (2016) 3 BLJud 83 : (2017) CriLJ 918 : (2016) 3 PLJR 921
Criminal Procedure Code, 1973 (CrPC) — Section 239
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 587 of 2,660
High Courts12 May 2016Dismissed
Dr. Vimlesh Vivuti Ranjan Vs State of Bihar
Patna High Court · (2016) 2 PLJR 830
High Courts12 May 2016Dismissed
Rakesh Ranjan Vs State of Bihar
Patna High Court · (2016) 4 PLJR 1079
Bihar Civil Services (Junior Branch) (Recruitment) Rules, 1955 - Rule 15(c), Rule 19
High Courts11 May 2016Allowed
Washim Akram @ Md. Akram Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 702 : (2017) 1 PCCR 89
Penal Code, 1860 (IPC) — Section 304B
High Courts10 May 2016Disposed Off
Manoj Kumar Vyas Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 183 : (2016) 3 BBCJ 268 : (2017) 1 CivCC 673 : (2016) 4 PLJR 25
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151Limitation Act, 1963 — Article 122, 137, 5
High Courts10 May 2016Dismissed
Md. Taslimuddin Vs Union of India
Patna High Court · (2016) 2 BBCJ 322 : (2016) 3 BLJud 94 : (2016) 3 PLJR 826
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 6, 7Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 14Revenue Recovery Act, 1890 — Section 3(1)
High Courts10 May 2016Dismissed
Janardan Prasad Singh Vs Smt. Tara Devi
Patna High Court · (2016) 4 PLJR 233
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts10 May 2016Dismissed
Vinay Kumar @ Vinay Kumar Shrivastav Vs State of Bihar
Patna High Court · (2016) 3 ECrC 285 : (2017) 2 PCCR 86
High Courts10 May 2016Dismissed
Roma Jha Vs B.N. Mandal University
Patna High Court · (2016) 3 PLJR 510
High Courts09 May 2016Dismissed
Meera Kumari Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 320 : (2016) 4 PLJR 159
Bihar Panchayat Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 20(H)Constitution of India, 1950 — Article 226
High Courts09 May 2016Dismissed
State of Bihar Vs Anil Kumar Singh
Patna High Court · (2016) 2 BBCJ 305 : (2016) 3 BLJud 187 : (2016) 4 PLJR 41
High Courts09 May 2016Dismissed
Digvijay Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 487 : (2017) 1 PCCR 514
High Courts09 May 2016Dismissed
State of Bihar Vs Rajendra Prasad Shrivastava
Patna High Court · (2016) 2 BBCJ 352 : (2016) 3 PLJR 509
High Courts09 May 2016Disposed Off
Shiv Dayal Paswan Vs The State of Bihar
Patna High Court · (2016) 3 DCR 207
Criminal Procedure Code, 1973 (CrPC) - Section 438Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 May 2016Dismissed
Md. Ehsam Rasul Vs Munni Devi
Patna High Court · (2016) 3 BBCJ 264 : (2016) 4 PLJR 20
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts06 May 2016Allowed
Nagina Paswan Vs State of Bihar
Patna High Court · (2016) 3 ECrC 368 : (2017) 2 PCCR 68
High Courts06 May 2016Allowed
Lal Mohammad Gaddi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 518 : (2016) 4 BLJud 245 : (2016) 3 ECrC 479 : (2017) 2 PCCR 7