High Courts06 May 2016Dismissed
Satyendra Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 499
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 588 of 2,660
High Courts06 May 2016Allowed
Ram Charan Mistry Vs Shib Sharma
Patna High Court · (2017) 173 AIC 462 : (2017) 1 PLJR 390
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts06 May 2016Disposed Off
Sunil Kumar Shriwastava Vs Uttar Bihar Gramin Bank
Patna High Court · (2016) 2 BBCJ 350
Constitution of India, 1950 - Article 226
High Courts05 May 2016Dismissed
Jai Narayan Jha Vs State of Bihar
Patna High Court · (2017) 169 AIC 372 : (2016) 2 BBCJ 319 : (2016) 3 PLJR 853
Legal Services Authorities Act, 1987 — Section 19
High Courts05 May 2016Dismissed
Chandni Kumari Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 336 : (2016) 3 BLJud 170 : (2016) 2 PLJR 829
Bihar Panchayat Elementary (Employment and Service Condition) Rules, 2006 - Rule 5
High Courts05 May 2016Allowed
Dr. K.C. Vidyarthi Vs State of Bihar
Patna High Court · (2016) 3 CPR 338 : (2016) 3 ECrC 458 : (2017) 1 PCCR 259
High Courts05 May 2016Disposed Off
Sri Sunil Chandra Singh Vs Smt. Seema Singh
Patna High Court · (2016) AIR(Patna) 123 : (2017) 1 PLJR 700
High Courts05 May 2016Dismissed
State of Bihar Vs Deepak Kumar
Patna High Court · (2016) 3 ECrC 413 : (2017) 2 PCCR 78
High Courts05 May 2016Dismissed
Ashutosh Kumar Jha Vs State of Bihar
Patna High Court · (2016) 3 PLJR 270
High Courts05 May 2016Dismissed
Dara Shikoh Rabbani Vs Vijaya Bank
Patna High Court · (2016) 2 BBCJ 301 : (2016) 3 PLJR 516
High Courts05 May 2016Dismissed
Braj Kishore Pandey Vs M/s Hem Developers Pvt. Ltd.
Patna High Court · (2016) AIR(Patna) 135 : (2016) 2 BBCJ 312 : (2016) 3 PLJR 891 : (2017) 1 RAJ 531
High Courts04 May 2016Dismissed
Ajay Kumar Bhaskar @ Amit Vs State of Bihar
Patna High Court · (2016) 3 ECrC 429 : (2017) 1 PCCR 515
High Courts04 May 2016Disposed Off
Hindustan Petroleum Corporation Ltd. Vs Sanjay Kumar Singh
Patna High Court · (2016) 165 AIC 413 : (2016) 2 PLJR 843
Civil Procedure Code, 1908 (CPC) - Order 42 Rule 1
High Courts04 May 2016Disposed Off
The Managing Committee Sardar Patel High School, Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 5
High Courts03 May 2016Allowed
Rama Kant Mishra Vs State of Bihar
Patna High Court · (2016) 4 PLJR 526
Constitution of India, 1950 - Article 226
High Courts03 May 2016Dismissed
Uma Rai @ Omprakash Rai Vs State of Bihar
Patna High Court · (2016) 3 ECrC 242 : (2017) 1 PCCR 85
High Courts03 May 2016Dismissed
Rajyashree Gupta Vs State of Bihar
Patna High Court · (2016) 3 ECrC 276
High Courts03 May 2016Disposed Off
Pramod Kumar Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 436 : (2017) 2 PCCR 116