High Courts19 May 2016Dismissed
Mohammad Awais Vs The Union of India
Patna High Court · (2017) 1 PLJR 478
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 585 of 2,660
High Courts19 May 2016Dismissed
Shyamanand Jha Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 752
High Courts19 May 2016Dismissed
Assistant Commissioner of Income Tax Vs Bihar Industrial Area Development Authority
Patna High Court · (2017) 390 ITR 475
Income Tax Act, 1961 - Section 4, Section 5
High Courts19 May 2016Allowed
Bikash Kumar Vs State of Bihar
Patna High Court · (2017) 1 PLJR 550
Constitution of India, 1950 - Article 226
High Courts19 May 2016Dismissed
Dhananjay Kumar Mishra Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 535
High Courts18 May 2016Allowed
Tara Muni Devi Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 540 : (2017) 1 PCCR 28
Penal Code, 1860 (IPC) — Section 304B
High Courts18 May 2016Disposed Off
Zahir Abbas Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 557 : (2017) 1 PCCR 82 : (2017) 1 PLJR 532
High Courts18 May 2016Allowed
Dr. (Mrs.) Kalpana Sinha Vs Union of India
Patna High Court · (2016) 4 PLJR 466
High Courts18 May 2016Dismissed
Ranjeet Kumar Singh Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 502 : (2016) 3 BLJud 85 : (2016) CriLJ 3295 : (2016) 3 ECrC 579
High Courts18 May 2016Partly Allowed
The State of Bihar Vs Kusheshwar Das
Patna High Court · (2017) 1 PLJR 758
High Courts18 May 2016Dismissed
Ambika Prasad Das Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 441
High Courts18 May 2016Dismissed
Mohammad Khurshid Alam Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 116 : (2016) 3 BLJud 136 : (2017) 1 PLJR 530
High Courts18 May 2016Dismissed
Braj Mohan Singh Vs State of Bihar
Patna High Court · (2017) 1 PLJR 591
High Courts18 May 2016Allowed
Saghir Ahmad Vs State of Bihar
Patna High Court · (2017) 1 PLJR 540
Penal Code, 1860 (IPC) - Section 201, Section 409, Section 420, Section 467, Section 468, Section 471
High Courts17 May 2016Dismissed
Punit Mochi Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 518 : (2017) 1 PCCR 78
Penal Code, 1860 (IPC) — Section 149, 302
High Courts17 May 2016Allowed
Md. Mahbud @ Md. Mahmud Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 649 : (2017) 1 PCCR 99
Penal Code, 1860 (IPC) — Section 302
High Courts17 May 2016Allowed
Manish Kumar Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 608
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 7A
High Courts17 May 2016Allowed
Shiv Shankar Gupta Vs Gauri Shankar Gupta
Patna High Court · (2017) 169 AIC 356 : (2016) AIR(Patna) 149 : (2016) 3 PLJR 751
Succession Act, 1925 — Section 276, 281, 285
High Courts17 May 2016Dismissed
Maroon Khatoon Vs State of Bihar
Patna High Court · (2016) 4 PLJR 104
Constitution of India, 1950 — Article 226
High Courts17 May 2016Disposed Off
Md. Jamil Ahmad Vs State of Bihar
Patna High Court · (2016) 3 PLJR 925
Constitution of India, 1950 — Article 226