High Courts26 May 2016Allowed
M/s Satyadeo Tiwari Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 15 : (2016) 4 PLJR 817
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 584 of 2,660
High Courts26 May 2016Allowed
Ram Sumir Sharma Son of Late Chandrika Sharma Resident of Village Vs State of Bihar through the Chief Secretary, Government of Bihar, Patna
Patna High Court · (2016) 2 BBCJ 353 : (2016) 3 BLJud 1 : (2016) 2 PLJR 919 : (2016) 3 RCRCriminal 272
Bihar and Orissa Excise Act, 1915 — Section 19(4)
High Courts26 May 2016Dismissed
Yogesh Ranjan Vs The Bihar State Power (Holding) Company Ltd.
Patna High Court · (2017) 1 PLJR 34
High Courts25 May 2016Dismissed
Kumar @ Akhilesh Rai @ Aklesh Kumar @ Aklesh Rai Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 610
Penal Code, 1860 (IPC) — Section 376
High Courts25 May 2016Dismissed
Chitaranjan Kumar Sinha Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 316 : (2016) 3 BLJud 162 : (2016) LIC 3056
Bihar Health Service (Appointment and Service Conditions) Rules, 2013 - Rule 2Constitution of India, 1950 - Article 309
High Courts25 May 2016Allowed
Shivajee Singh Vs Chairman-Cum-Managing Director, Central Bank of India
Patna High Court · (2017) 1 PLJR 810
High Courts24 May 2016Disposed Off
Imamullah Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 156 : (2016) 4 BLJud 212 : (2016) 3 ECrC 605 : (2016) 6 FLT 876 : (2016) 3 PLJR 513
Criminal Procedure Code, 1973 (CrPC) - Section 190, 195Environment (Protection) Act, 1986 - Section 15, 19Penal Code, 1860 (IPC) - Section 188, 290
High Courts20 May 2016Allowed
Ramakant Singh Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 625 : (2017) 1 PCCR 92
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 302, 34
High Courts20 May 2016Allowed
Raj Kumar Prasad @ Raju Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 571 : (2017) 1 PCCR 96
Penal Code, 1860 (IPC) — Section 395, 412
High Courts20 May 2016Allowed
Pawan Kumar Vs State of Bihar
Patna High Court · (2016) 4 PLJR 448
Constitution of India, 1950 - Article 226
High Courts20 May 2016Allowed
Emcure Pharmaceuticals Ltd. Vs State of Bihar
Patna High Court · (2016) 4 PLJR 103
Constitution of India, 1950 — Article 226Drugs and Cosmetics Rules, 1945 — Rule 66(2)
High Courts20 May 2016Dismissed
Bijay Kumar Sinha Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 339 : (2016) 4 PLJR 91
High Courts20 May 2016Allowed
Ranjan Kumar Vs State of Bihar
Patna High Court · (2016) 3 PLJR 968
Bihar Police Manual, 1978 — Rule 853 AConstitution of India, 1950 — Article 226
High Courts20 May 2016Disposed Off
Arjun Manjhi Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 127 : (2016) 2 BBCJ 306 : (2016) 3 BLJud 121
High Courts20 May 2016Allowed
Eden Transport Pvt. Ltd. Vs Bihar State Road Transport Corporation
Patna High Court · (2016) 4 PLJR 44
Constitution of India, 1950 — Article 226
High Courts20 May 2016Dismissed
The Divisional Manager, National Insurance Co. Ltd. Vs Sanju Devi
Patna High Court · (2016) 3 BLJud 109
Motor Vehicles Act, 1988 - Section 140
High Courts20 May 2016Allowed
Radheshyam Gupta Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 369 : (2016) 3 BLJud 60
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 4, Section 5, Section 6
High Courts20 May 2016Dismissed
Rajan Kumar Dubey Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 539
High Courts20 May 2016Allowed
M/s Shree Ram Int. Udyog Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 309 : (2016) 3 BLJud 139
High Courts19 May 2016Allowed
Dharmendra Tiwary Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 221 : (2016) 3 BLJud 124 : (2016) 3 PLJR 705
Bihar Control of Crimes Act, 1981 — Section 3(3)