Management of the National Textile Corporation Vs Presiding officer, Industrial Tribunal, Bailey Road, Patna
Patna High Court · (2017) 2 CLR 88 : (2017) 153 FLR 190
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53,185 judgments · page 553 of 2,660
Patna High Court · (2017) 2 CLR 88 : (2017) 153 FLR 190
Patna High Court · (2017) 01 PAT CK 0111
Patna High Court · (2017) 01 PAT CK 0110
Patna High Court · (2017) 01 PAT CK 0109
Patna High Court · (2017) 2 ECrC 496
Patna High Court · (2017) 2 BLJud 43 : (2017) 1 PCCR 376
Patna High Court · (2017) 2 PLJR 355
Patna High Court · (2017) 2 PLJR 484
Patna High Court · (2017) 2 BLJud 67 : (2017) 1 PCCR 378
Patna High Court · (2017) 172 AIC 813
Patna High Court · (2017) 2 ECrC 498
Patna High Court · (2017) 01 PAT CK 0108
Patna High Court · (2017) 01 PAT CK 0107
Patna High Court · (2017) CriLJ 2802
Patna High Court · (2017) AIR(Patna) 43
Patna High Court · (2017) 2 ECrC 303 : (2017) 1 PCCR 478 : (2017) 1 PLJR 905
Patna High Court · (2017) 2 PCCR 13 : (2017) 1 PLJR 917
Patna High Court · (2017) 2 ECrC 140 : (2017) 1 PCCR 533 : (2017) 1 PLJR 956
Patna High Court · (2017) 1 PCCR 535 : (2017) 1 PLJR 922