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Patna High Court judgments

53,185 judgments · page 552 of 2,660

High Courts04 Feb 2017Allowed

Vijay Mistry Vs State of Bihar

Patna High Court · (2017) 1 BLJud 335 : (2017) 2 ECrC 240 : (2017) 1 PCCR 486

Criminal Procedure Code, 1973 (CrPC) - Section 162, Section 164, Section 313Evidence Act, 1872 - Section 24Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 34, Section 34, Section 364
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High Courts04 Feb 2017

Kamla Devi Vs The State Of Bihar & Ors

Patna High Court · (2017) 02 PAT CK 0005

Indian Penal Code, 1860, Section 498A, Section 323, Section 494 - Husband or relative of husband of a woman subjecting her to cruelty - Punishment for voluntarily causing
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High Courts02 Feb 2017Dismissed

Achal Kumar Rana Vs State of Bihar

Patna High Court · (2017) 172 AIC 811 : (2017) 1 BBCJ 569 : (2017) 1 BLJud 347 : (2017) 2 ECrC 271 : (2017) 1 PCCR 512

Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 482Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 201, Section 420, Section 466, Section 467, Section 471Prevention of Corruption Act, 1988 - Section 13(1)(d)
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High Courts02 Feb 2017Allowed

Bhubaneshwar Thakur Vs State of Bihar

Patna High Court · (2017) 172 AIC 818 : (2017) 1 BBCJ 560 : (2017) 1 BLJud 321 : (2017) 2 ECrC 266 : (2017) 1 PCCR 493 : (2017) 2 PLJR 251

Criminal Procedure Code, 1973 (CrPC) - Section 202, Section 482Penal Code, 1860 (IPC) - Section 499, Section 500
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High Courts02 Feb 2017Allowed

Shailendra Kumar @ Shailendra Pandey Vs State of Bihar

Patna High Court · (2017) 173 AIC 457 : (2017) 1 BBCJ 564 : (2017) 1 BLJud 316 : (2017) 2 ECrC 247 : (2017) 2 PCCR 63

Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 494, Section 498A
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High Courts02 Feb 2017Allowed

Sheo Kumar Sharma Vs The State of Bihar

Patna High Court · (2017) 1 BBCJ 567 : (2017) 2 ECrC 255

Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 498A
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High Courts31 Jan 2017Dismissed

Sunita Devi Vs State of Bihar

Patna High Court · (2017) 2 PLJR 272 : (2017) 2 RCRCriminal 995

Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 193, Section 209, Section 309(2)
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High Courts30 Jan 2017Allowed

Sanjay Sah Vs The State of Bihar

Patna High Court · (2017) 2 ECrC 123

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), Section 22(b), Section 23(b), Section 55
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High Courts28 Jan 2017Allowed

Usha Kumari Vs The State of Bihar

Patna High Court · (2017) 2 BLJud 140 : (2017) 2 ECrC 114 : (2017) 1 PCCR 427

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 418, Section 423
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