High Courts19 Jan 2017Allowed

Vikash Kumar Vs State of Bihar

Patna High Court · (2017) 1 BBCJ 276 : (2017) 1 BLJud 301 : (2017) 2 ECrC 109 : (2017) 1 PCCR 351

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts18 Jan 2017Dismissed

Anant Singh Vs State of Bihar

Patna High Court · (2017) 173 AIC 470 : (2017) 1 BBCJ 272 : (2017) 1 BLJud 281 : (2017) 2 ECrC 416 : (2017) 1 PCCR 345

Bihar Control of Crimes Act, 1981 - Section 12(2)