High Courts19 Jun 2018Allowed

Reliance Communications Limited And Ors Vs State Of Bihar Through The Secretary And Ors

Patna High Court · (2019) 2 PLJR 106

Micro, Small And Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 19, 18, 18(2), 18(3), 18(4), 19, 20, 21, 22, 23, 24, 25Arbitration And Conciliation Act, 1996 — Section 5, 7(1), 12, 12(3), 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 80(a), 81Family Courts Act, 1984 — Section 9
High Courts18 Jun 2018Disposed Of

Narendra Prasad Vs State Of Bihar And Ors

Patna High Court · (2018) 3 PLJR 611

Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 9, 27Prevention Of Corruption Act, 1988 — Section 7, 13(1)(D), 13(2)