High Courts26 Jun 2018Dismissed
Sudarshan Ram Vs State Of Bihar & Ors
Patna High Court · (2018) 06 PAT CK 0007
Constitution of India, 1950 — Article 20(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 494 of 2,660
High Courts26 Jun 2018Allowed
Dr.Rajeshwar Prasad Yadav Vs State Of Bihar & Ors
Patna High Court · (2018) 06 PAT CK 0006
High Courts26 Jun 2018Dismissed
Mostt. Naimunesa Vs Union Of India Through General Manager, Eastern Railway, Kolkata
Patna High Court · (2018) 06 PAT CK 0005
Civil Procedure Code 1908 — Order 47 Rule 1
High Courts26 Jun 2018Dismissed
Bihar State Electricity Board Vs Vijay Electricals Limited & An
Patna High Court · (2018) 06 PAT CK 0004
Limitation Act, 1963 — Section 14
High Courts26 Jun 2018Dismissed
Subodh Kumar Vs State Of Bihar
Patna High Court · (2018) 06 PAT CK 0003
Indian Penal Code, 1860 — Section 376Code of Criminal Procedure, 1973 — Section 428, 156(3), 313, 164Indian Evidence Act, 1872 — Section 53A, 114A
High Courts26 Jun 2018Allowed
Umesh Ojha & Anr Vs State Of Bihar
Patna High Court · (2018) 06 PAT CK 0002
Indian Penal Code, 1860 — Section 34, 385, 323, 302Code of Criminal Procedure, 1973 — Section 313, 353, 354Indian Evidence Act, 1872 — Section 134
High Courts26 Jun 2018Dismissed
Lalan Tanti Vs State Of Bihar
Patna High Court · (2018) 06 PAT CK 0001
Indian Penal Code, 1860 — Section 304, 323Code of Criminal Procedure, 1973 — Section 428, 313, 315, 482Constitution of India, 1950 — Article 226
High Courts25 Jun 2018Disposed Of
Shamshul Hoda Ansari And Anr Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 627
Code Of Criminal Procedure, 1973 — Section 145, 145(4), 146(1), 482
High Courts22 Jun 2018Dismissed
Parth Kumar Yadav And Ors Vs Ram Nath Prasad And Ors
Patna High Court · (2019) 1 PLJR 188
Code Of Civil Procedure,1908 — Order 47 Rule 1(1), Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 9, Order 22 Rule 11, Order 41 Rule 11
High Courts22 Jun 2018Disposed Of
Bihar Rajya Arya Pratinidhi Sabha And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 4 PLJR 281
Bihar School Examination Board (Secondary Education) Affiliation Regulation, 2001 — Regulation 3(1), 5, 16, 16(2), 17, 17(A), 17(B)Constitution Of India, 1950 — Article 226
High Courts21 Jun 2018Allowed
Khushi Ram Vs Union Of India Through The Inspector And Ors
Patna High Court · (2019) 1 PLJR 28
Constitution Of India, 1950 — Article 226
High Courts21 Jun 2018Dismissed
Om Astha Construction Pvt. Ltd Vs Axon Construction Pvt. Ltd And Ors
Patna High Court · (2019) 1 PLJR 85
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 10(2)Arbitration And Conciliation Act, 1996 — Section 5, 8, 8(1), 8(2), 16, 16(5), 16(6), 34
High Courts21 Jun 2018Dismissed
Mukesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 853
High Courts21 Jun 2018Allowed
Manju Kumari Sinha Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 851
High Courts20 Jun 2018Dismissed
State Of Bihar And Ors Vs Rekha Jha And Ors
Patna High Court · (2019) 1 PLJR 23
Bihar Pension Rules, 1950 — Rule 103(d)
High Courts20 Jun 2018Dismissed
Vijay Kishore Sah Vs Hari Mohan Trivedi
Patna High Court · (2018) 3 PLJR 808
Bihar Buildings (Lease, Rent And Eviction) Control Act, 1982 — Section 11(1)(c), 14(8)Code Of Civil Procedure, 1908 — Section 115, 144
High Courts20 Jun 2018Dismissed
Md. Izhar Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 775
High Courts20 Jun 2018Dismissed
Sanjay Kumar Singh Proprietor Of Abhiraj Motors Vs State Of Bihar And Anr
Patna High Court · (2018) 3 PLJR 613
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 379, 418, 504
High Courts20 Jun 2018Allowed
Mukeshwar Dayal And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2018) 3 PLJR 960
High Courts20 Jun 2018Allowed
Ram Ekbal Dubey @ Nathuni Dubey Vs Anusuia Devi And Ors
Patna High Court · (2018) 3 PLJR 580
Indian Succession Act, 1925 — Section 63, 278Evidence Act, 1872 — Section 68Bihar Tenancy Act, 1985 — Section 48(E)