High Courts26 Jun 2018Allowed

Matak Sah & Anr Vs State Of Bihar

Patna High Court · (2018) 06 PAT CK 0032

Indian Penal Code, 1860 — Section 201, 304B, 497ACode of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 134, 113B
High Courts26 Jun 2018Disposed of

Sri Niteesh Kumar Singh Vs Union Of India & Ors

Patna High Court · (2018) 06 PAT CK 0031

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17)(7), 22(2)(e)Limitation Act, 1963 — Section 5Recovery of Debts due to Banks and Financial Institutions Act, 1993 — Section 22, 22(2)(a)
High Courts26 Jun 2018Dismissed

State Of Bihar Vs Rattu Kora & Ors

Patna High Court · (2018) 06 PAT CK 0025

Indian Penal Code, 1860 — Section 302, 353, 147, 148, 341, 307Explosive Substances Act, 1908 — Section 3, 4, 5Code of Criminal Procedure, 1973 — Section 366