High Courts18 Jul 2018Allowed
Most.Mini Sinha Vs Smt.Reena Devi
Patna High Court · (2018) 07 PAT CK 0004
Indian Penal Code, 1860 — Section 420, 406, 427, 500Specific Relief Act, 1963 — Section 22(1)(b)Code Of Civil Procedure, 1908 — Order 21 Rule 34
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 491 of 2,660
High Courts17 Jul 2018Allowed
Ramprit Choudhary Vs Kavita Devi And Ors
Patna High Court · (2019) 1 PLJR 147
Code Of Civil Procedure, 1908 — Order 26 Rule 10(a)Limitation Act, 1963 — Section 5
High Courts17 Jul 2018Disposed off
Akhilanand Singh & Ors Vs State Of Bihar & Ors
Patna High Court · (2018) 3 PLJR 1029
Bihar State Universities Act, 1976 — Section 2(c ), 2(i), 14, 4(14), , 4(1)(14), 35, 57AConstitution of India — Article 166
High Courts16 Jul 2018Dismissed
Hare Krishna Yadav Vs Union Of India Through The Secretary And Ors
Patna High Court · (2018) 3 PLJR 899
Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003 — Regulation 3(1)(i), 3(1)(ii), 3(1)(iii)
High Courts16 Jul 2018Disposed off
New India Assurance Com. Ltd. Vs Shekhar Bhagat
Patna High Court · (2018) 07 PAT CK 0002
Motor Vehicles Act, 1988 &mdah; Section 140, 163A, 166Indian Penal Code, 1860 — Section 279, 304ACode of Civil Procedure, 1908 — Order 2 Rule 2
High Courts16 Jul 2018Allowed
Ibrar Ahmed Vs Bihar State Power ( Holding ) Company Limited & Ors
Patna High Court · (2018) 3 PLJR 897
Electricity Act, 2003 — Section 126, 126(5)
High Courts12 Jul 2018Dismissed
State Of Bihar Through The Secretary And Ors Vs Gajendra Prasad And Ors
Patna High Court · (2018) 3 PLJR 946
Code Of Criminal Procedure, 1973 — Section 24Constitution Of India, 1950 — Article 14, 226, 309Bihar Practice And Procedure Manual, 1930 — Rule 140, 141, 142, 143, 144, 145, 146, 147(2), 149
High Courts12 Jul 2018Disposed Of
Shree Maha Laxmi General Store Vs Union Of India Through Secretary And Ors
Patna High Court · (2018) 3 PLJR 664
Recovery Of Debts And Bankruptcy Act, 1993 — Section 2(g), 19(1), 31, 31(A)
High Courts11 Jul 2018Dismissed
State Of Bihar And Ors Vs Binit Kumar And Ors
Patna High Court · (2019) 4 PLJR 43
High Courts10 Jul 2018Dismissed
Dr. Nilakant Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 895
Bihar State University Act, 1960 — Section 60, 60(1)(ii)
High Courts10 Jul 2018Allowed
Jimedar Thakur @ Jamindar Thakur And Anr Vs State Of Bihar
Patna High Court · (2018) 3 PLJR 682
Indian Penal Code, 1860 — Section 431, 511Explosive Substances Act, 1908 — Section 4Criminal Law Amendment Act, 1932 — Section 17
High Courts09 Jul 2018Allowed
Bambam Singh Vs State Of Bihar
Patna High Court · (2018) 4 PLJR 258
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 313Arms Act, 1959 — Section 5, 7, 27, 27(3)
High Courts09 Jul 2018Allowed
Dr. Vijay Kumar Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 642 : (2018) 4 PLJR 140
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14, 17, 17(23)(ii), 18, 18(2), 18(3), 23, 27, 27(2), 28, 29
High Courts09 Jul 2018Allowed
Satendra Singh @ Daldal Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 921
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 379, 504
High Courts09 Jul 2018Dismissed
M/S Celsius Healthcare Pvt. Ltd. And Ors Vs State Of Bihar And Anr
Patna High Court · (2018) 3 PLJR 864
Code Of Criminal Procedure, 1973 — Section 202, 205, 482Indian Penal Code, 1860 — Section 406, 420
High Courts09 Jul 2018Disposed Of
Rakesh Kumar Sharma And Ors Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 657
Bihar Ancient Monuments And Archaeological Site, Remains And Art Treasure Act, 1976 — Section 2(j), 3, 3(1), 3(3), 4, 8, 12, 18, 18(1), 18(2), 19, 25
High Courts09 Jul 2018Disposed Of/Allowed
Vaishali District Badminton Association Vs State Of Bihar Through Its Divisional Commissioner And Ors
Patna High Court · (2018) 3 PLJR 454
High Courts06 Jul 2018Disposed Of
Ibha Banerjee Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 707
Bihar Nongovernment Secondary School (Taking Over Management And Control) Act, 1982 — Section 18(3)(Kha)
High Courts06 Jul 2018Disposed Of
Parmeshwar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 650
High Courts05 Jul 2018Allowed
Ram Dayal Das And Anr Vs State Of Bihar
Patna High Court · (2018) 3 PLJR 922
Indian Penal Code, 1860 — Section 34, 201, 302, 304(B), 306Code Of criminal procedure, 1973 — Section 313