High Courts24 Jul 2018Disposed off
Rehana Khatoon Vs The State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0023
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 490 of 2,660
High Courts24 Jul 2018Disposed off
Krishndeo Mandal Vs The State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0022
High Courts24 Jul 2018Disposed off
Savitri Devi Vs The State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0021
High Courts24 Jul 2018Allowed
Rabindra Nath Sinha & Ors Vs State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0019
High Courts24 Jul 2018Dismissed
Dr. Rai Chandi Nath Sahay Vs Animesh Ranjan & Ors
Patna High Court · (2018) 07 PAT CK 0018
Indian Succession Act 1925 — Section 88, 122, 138, 276, 307Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 11
High Courts24 Jul 2018Allowed
Sandip Kumar Roushan Vs The State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0017
High Courts24 Jul 2018Allowed
Itc Limited, Through Its Branch Manager & Constituted Attorney Mr. R. Shyam Krishnan Vs Union of India & Ors
Patna High Court · (2018) 07 PAT CK 0016
Code of Criminal Procedure, 1973 — Section 245(2), 482Central Excise Act, 1944 — Section 9, 9AA
High Courts24 Jul 2018Dismissed
M/s. Suniti Enterprises, Through Its Proprietor Mr. Sudhanshu Sinha Vs State of Bihar & Anr
Patna High Court · (2018) 07 PAT CK 0015
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 409
High Courts24 Jul 2018Allowed
Krishna Shankar Prasad Vs State of Bihar & Anr
Patna High Court · (2018) 07 PAT CK 0014
Code of Criminal Procedure, 1973 — Section 245, 482Indian Penal Code, 1860 — Section 420, 468, 471
High Courts24 Jul 2018Allowed
Kur Kur Rai Vs Hari Bans Tiwari & Ors
Patna High Court · (2018) 07 PAT CK 0013
Code of Civil Procedure, 1908 — Section 100
High Courts23 Jul 2018Dismissed
Ram Ashish Singh And Anr Vs Central Bank Of India Through Regional Manager And Ors
Patna High Court · (2019) 1 PLJR 143
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 14, 17, 17(1), 18, 34
High Courts23 Jul 2018Disposed off
Aslam Ansari & Ors Vs State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0012
High Courts23 Jul 2018Disposed off
Hare Krishna Lal Das Vs The Bihar State Food And Civil Supplies Corporation Ltd. & Ors
Patna High Court · (2018) 07 PAT CK 0011
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts20 Jul 2018Allowed
Salahuddin Khan Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 4 PLJR 546
Central Reserve Police Force Rules, 1955 — Rule 31
High Courts20 Jul 2018Allowed
Prayag Yadav Vs The State of Bihar
Patna High Court · (2018) 07 PAT CK 0010
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14(A)(2), 3(2)(v)va)Indian Penal Code, 1860 — Section 120B, 143, 302, 504
High Courts20 Jul 2018Disposed off
Amrendra Jha @ Amrendra Kumar Jha Vs The State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0009
Code of Criminal Procedure, 1973 — Section 144Constitution of India, 1950 — Article 226
High Courts20 Jul 2018Disposed off
Jagannath Jha Vs State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0008
High Courts20 Jul 2018Disposed off
Birendra Kumar Vs The State of Bihar & Ors
Patna High Court · (2018) 07 PAT CK 0007
High Courts20 Jul 2018Dismissed
Dev Raj Dev Vs State Of Bihar Through The Principal Secretary General Administration Dept. Govt. Of Bihar, Patna & Anr
Patna High Court · (2018) 07 PAT CK 0006
Hindu Marriage Act, 1955 — Section 13Indian Evidence Act, 1872 — Section 112Code of Criminal Procedure, 1973 — Section 125, 125(4)
High Courts19 Jul 2018Allowed
Shanti Devi Vs State of Bihar & Ors
Patna High Court · (2019) 1 PLJR 145