COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 489 of 2,660

High Courts31 Jul 2018Dismissed

Maheshwar Mandal & Anr Vs State Of Bihar & Ors

Patna High Court · (2018) 3 PLJR 1007

Code of Civil Procedure, 1908 — Section 4Bihar Land Disputes Resolution Act, 2009 — Section 2, 3, 4(1)(e)(g)(i)(j), 4(5), 5, 12, 13, 14, 15, 16, 16(2, 17)Bihar Tenancy Act, 1885 — Section 109

Read judgment

High Courts30 Jul 2018Dismissed

Sushma Sinha Vs Bihar State Financial Corporation And Ors

Patna High Court · (2019) 1 PLJR 119

Constitution Of India, 1950 — Article 226Bihar State Financial Corporations Act, 1951 — Section 29, 30, 31

Read judgment

High Courts30 Jul 2018

Sabita Devi Vs State Of Bihar & Anr

Patna High Court · (2018) 07 PAT CK 0038

Read judgment

High Courts27 Jul 2018Allowed

Murlidhar Prasad Vs State of Bihar

Patna High Court · (2018) 07 PAT CK 0035

Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 20

Read judgment

High Courts27 Jul 2018Disposed off

Smt. Tetri Devi & Ors Vs State of Bihar & Ors

Patna High Court · (2018) 07 PAT CK 0034

Read judgment

High Courts27 Jul 2018Allowed

Tajpur Primary Agriculture Credit Cooperative Society Ltd. Vs State Of Bihar & Ors

Patna High Court · (2018) 07 PAT CK 0033

Read judgment

High Courts27 Jul 2018Dismissed

Vijay Sharma Vs State of Bihar & Ors

Patna High Court · (2019) 1 PLJR 132

Constitution of India, 1950 — Article 14, 16, 21

Read judgment

High Courts26 Jul 2018Dismissed

Matin Ahamad Vs Union Of India Through Secretary And Ors

Patna High Court · (2018) 3 PLJR 879

Read judgment

High Courts26 Jul 2018Disposed Of

Kokila Khatoon And Anr Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2018) 4 PLJR 89

Bihar Panchayat Raj Act, 2006 — Section 44(3)(i), 46(4)

Read judgment

High Courts26 Jul 2018Dismissed

Gyanti Kumari & Anr Vs State of Bihar, Through Principal Secretary, Department of Law, Government of Bihar, Patna & Ors

Patna High Court · (2018) 07 PAT CK 0031

Read judgment

High Courts25 Jul 2018Dismissed

National Highway Authority Of India Through General Manager And Ors Vs Madhukar Kumar And Ors

Patna High Court · (2018) 3 PLJR 687

National Highways Act, 1956 — Section 5, 6, 9, 9(b), 11National Highways Fee (Determination Of Rates And Collection), Rules, 2008 — Rule 2(f), 2(o), 2(ga), 8, 8(1), 8(2)

Read judgment

High Courts25 Jul 2018Dismissed