High Courts09 Aug 2018Disposed off
Yogendra Sah Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 487 of 2,660
High Courts09 Aug 2018Disposed off
Vijay Bhushan Prasad Vs Bihar State Electricity Board Through Its Chairman Cum Managing Director, Bihar State Power Distribution Company Limited & Anr
Patna High Court · (2018) 08 PAT CK 0027
High Courts09 Aug 2018Disposed off
Rajani Kant Sharma & Ors Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0026
High Courts08 Aug 2018Allowed
Mahabir Prasad Vs State Of Bihar, Through The Principal Secretary, Home (police) Department, Patna & Ors
Patna High Court · (2018) 08 PAT CK 0025
Indian Penal Code,1860 — Section 384, 404, 409, 415, 420
High Courts08 Aug 2018Dismissed
Amrit Raj Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0024
High Courts08 Aug 2018Dismissed
M/s Bhagwati Coke Industries Pvt. Ltd. Vs State Of Bihar & Ors
Patna High Court · (2018) 3 PLJR 881
Indian Contract Act, 1872 — Section 28Constitution of India, 1950 — Article 32, 226, 227
High Courts08 Aug 2018Dismissed
Rajesh Ranjan Vs Bihar State Food & Civil Supplies Corporation Ltd. & Ors
Patna High Court · (2018) 08 PAT CK 0022
High Courts08 Aug 2018Disposed off
Smt.Damyanti VS. Bishundeo Pd.Mandal & Ors Vs
Patna High Court · (2018) 08 PAT CK 0021
Civil Procedure Code, 1908 — Rule 1
High Courts07 Aug 2018Dismissed
Md. Maksood Alam & Ors Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0072
High Courts07 Aug 2018Disposed off
Lt. Col. Durga Pada Samanta Vs Union of India & Ors
Patna High Court · (2018) 08 PAT CK 0020
High Courts07 Aug 2018Allowed
Mala Vs Bihar State Staff Selection Commission, Through Its Chairman & Ors
Patna High Court · (2018) 08 PAT CK 0019
High Courts07 Aug 2018Allowed
M/s Sasa Musa Sugar Works Ltd. Through The Occupier Shahid Ali Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0018
Bihar and Orissa Public Demand Recovery Act, 1914 — Section 7
High Courts07 Aug 2018Disposed off
Shivpyar Tripathi Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0017
Constitution of India, 1950 — Article 226
High Courts07 Aug 2018Dismissed
Ram Yatan Yadav Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0016
High Courts06 Aug 2018Allowed
Raj Kishore Rai Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0015
High Courts06 Aug 2018Allowed
Rupesh Kumar Verma Vs Indian Oil Corporation Limited Through Its General Manager & Ors
Patna High Court · (2018) 08 PAT CK 0014
Constitution of India, 1950 — Article 21
High Courts06 Aug 2018Disposed off
Bhawesh Kumar & Anr Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0013
High Courts06 Aug 2018Dismissed
Rakesh Ranjan Gupta Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0012
Constitution of India, 1950 — Article 14
High Courts06 Aug 2018Dismissed
Parmeshwar Sharma Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0011
Constitution of India, 1950 — Article 14
High Courts03 Aug 2018Allowed
M/S. Raj Traders Through Its Proprietor Pushpa Devi Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 1 PLJR 74
Indian Penal Code, 1860 — Section 120(B), 411Essential Commodities Act, 1955 — Section 7Arbitration And Conciliation Act, 1996 — Section 10(vii), 11(xxxix), 12(1)(d)