High Courts18 Aug 2018Allowed
Ragini Srivastava Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 4 PLJR 174
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 486 of 2,660
High Courts18 Aug 2018Allowed/Disposed Of
Jai Shankar Singh And Ors Vs Managing Director, Bihar State Food And Ors
Patna High Court · (2018) 3 PLJR 1006
Arbitration And Conciliation Act, 1996 — Section 11(5)
High Courts18 Aug 2018Allowed
Jitan Singh Vs State Of Bihar
Patna High Court · (2018) 08 PAT CK 0047
Indian Penal Code,1860 — Section 34, 323, 354, 376, 452, 504, 511
High Courts18 Aug 2018Dismissed
Shibu Sahani Vs State Of Bihar
Patna High Court · (2018) 08 PAT CK 0046
Indian Penal Code,1860 — Section 395, 397, 412
High Courts18 Aug 2018Dismissed
Dhruv Narayan Tiwary Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0045
High Courts18 Aug 2018Dismissed
Ashok Kumar Mandal Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0044
High Courts18 Aug 2018Dismissed
National Trading Corporation Vs Bihar Rajya Beej Nigam Limited & Ors
Patna High Court · (2018) 08 PAT CK 0043
Arbitration and Reconciliation Act, 1996 — Section 12(5)(d)
High Courts18 Aug 2018Dismissed
M/s P.m.parvatiyar @ Co. Vs Bihar State Financial Corporation & Ors
Patna High Court · (2018) 08 PAT CK 0042
State Financial Corporation Act, 1951 — Section 29Code of Civil Procedure, 1908 — Order 47 Rule 1
High Courts18 Aug 2018Dismissed
Shailendra Kumar Sinha Vs Magadh University Through Its Registrar , Bodh Gaya & Ors
Patna High Court · (2018) 08 PAT CK 0041
Constitution of India, 1950 — Article 311(2)
High Courts16 Aug 2018Allowed
Shailesh Kumar & Anr. Vs State of Bihar
Patna High Court · (2018) 08 PAT CK 0038
Indian Evidence Act, 1872 — Section 106Indian Penal Code, 1860 — Section 34, 201, 201, 120B, 302, 304BCode Of Criminal Procedure, 1973 — Section 313
High Courts16 Aug 2018Disposed off
Sunita Singh Vs State of Bihar, Through The Secretary, Home Department, Government of Bihar, Patna & Ors
Patna High Court · (2018) 08 PAT CK 0037
High Courts16 Aug 2018Disposed off
Dr. Sheo Nandan Prasad Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0036
High Courts14 Aug 2018Dismissed
Ritesh Kumar & Ors Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0039
High Courts14 Aug 2018Allowed
Managing Committee, Mahanth Shiv Ratan Das Sarvodaya College & Anr Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0035
High Courts14 Aug 2018Allowed
Satyendra Kumar Construction Pvt. Ltd. Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0034
Indian Penal Code,1860 — Section 34, 201, 120B, 409, 420Bihar Contractors Registration Rules, 2007 — Rule 11, 10
High Courts14 Aug 2018Disposed off
Raghvendra Choudhary Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0033
High Courts14 Aug 2018Dismissed
Nawal Kishore Ram Vs State Bank of India & Ors.
Patna High Court · (2018) 08 PAT CK 0032
State Bank of India Officers Service Rule, 1992 — Rule 67
High Courts13 Aug 2018Dismissed
Nithuri Rai Vs Patna Municipal Corporation & Ors
Patna High Court · (2018) 08 PAT CK 0031
High Courts13 Aug 2018Allowed
Janardan Prasad Singh Vs State of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0030
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2(1, 3), 43(b), 167Civil Services (Classification, Control and Appeal) Rules, 1930 — Rule 55Constitution of India, 1950 — Article 226
High Courts10 Aug 2018Disposed off
Jamshed Ali @ Jamsed Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0029
Essential Commodities Act, 1955 — Section 7(A)