High Courts31 Aug 2018Dismissed
Birendra Kumar Singh Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0064
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 485 of 2,660
High Courts31 Aug 2018Allowed
M/s Azad Agro Agency Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0063
High Courts30 Aug 2018Dismissed
Mostt. Gauri Devi Vs Rameshwar Sao
Patna High Court · (2018) 08 PAT CK 0062
High Courts30 Aug 2018Dismissed
Ram Datta Prasad Sharma Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0061
High Courts30 Aug 2018Allowed
Dr. Jai Kumar Jain Vs Union of India
Patna High Court · (2018) 08 PAT CK 0060
Prevention of Corruption Act, 1947 — Section 4, 5(2), 5(1)(d)Indian Penal Code,1860 — Section 161, 313Prevention of Corruption Act, 1988 — Section 20
High Courts30 Aug 2018Allowed
M/s Azad Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0059
High Courts29 Aug 2018Allowed
Md. Asif Hussain And Ors Vs Bihar State Power ( Holding ) Company Limited And Ors
Patna High Court · (2019) 1 PLJR 100
Electrical (Supply) Act, 1948 — Section 20, 23, 24, 47, 49, 61(1), 61(5), 62(2), 79, 79(C), 79(k)Prevention Of Food Adulteration Act, 1954 — Section 14, 14(A), 20(1), 24(2)(e)Companies Act, 1956 — Section 10E(1), 10(E)(4A), 10E(5), 237, 237(b), 637, 637(1)(a), 642(1)
High Courts29 Aug 2018Allowed
Bhavya Kumari Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0058
Bihar School Examination Board Act, 1952 — Section 17Constitution of India, 1950 — Article 12, 226
High Courts28 Aug 2018Dismissed
Primary-cum-Middle Sanskrit School Vs State of Bihar
Patna High Court · (2018) 08 PAT CK 0057
Constitution of India, 1950 — Article 14, 16, 226
High Courts27 Aug 2018Dismissed
Prakash Narayan Singh Vs Dayamani Devi
Patna High Court · (2018) 08 PAT CK 0055
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 11Court-fees Act, 1870 — Section 6(2), 6(3), 7(iv), 12(ii)
High Courts27 Aug 2018Dismissed
Shyamdeo Sharma Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0054
Indian Penal Code,1860 — Section 147, 148, 149, 341, 323, 324, 325, 307, 427, 504
High Courts25 Aug 2018Allowed
Sandhya Devi Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0053
Indian Penal Code,1860 — Section 34, , 323, 324, 341, 376Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17
High Courts24 Aug 2018Dismissed
Lalan Prasad Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0052
High Courts23 Aug 2018Dismissed
Bibi Hazara Khatoon @ Bibi Hajara Khatun Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 2 PLJR 93
Bihar Panchayat Raj Act, 2006 — Section 44(3)
High Courts23 Aug 2018Allowed
M/s Baba Hans Construction Pvt. Ltd Vs State Of Bihar & Ors
Patna High Court · (2019) 4 PLJR 80
Bihar Contractors Registration Rules, 2007 — Rule 11, 11(ii), 11(ga), 11(kha), 11 (gha)Constitution of India, 1950 — Article 14, 16, 19(1)(g), 226
High Courts21 Aug 2018Disposed off
Jai Kishore Prasad Sharma Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0050
High Courts20 Aug 2018Dismissed
Markandey Prasad Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2018) 3 PLJR 1005
High Courts20 Aug 2018Dismissed
Fair Price Dealers Association And Anr Vs State Of Bihar Through The Principal Secretary And Anr
Patna High Court · (2018) 3 PLJR 1000
High Courts20 Aug 2018Dismissed
Prabhu Nath Rai & Ors Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0049
High Courts20 Aug 2018Disposed off
Shibatosh Dutta Vs Uttar Bihar Gramin Bank & Anr
Patna High Court · (2018) 08 PAT CK 0048