High Courts20 Sept 2018Dismissed
Munni Khatoon Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0028
Indian Penal Code,1860 — Section 34, 120(B), 149, 302Code Of Criminal Procedure, 1973 — Section 161, 207, 313
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 483 of 2,660
High Courts19 Sept 2018Allowed
Dinesh Kumar Gupta, Dinesh Kumar Sah Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0027
Indian Penal Code,1860 — Section 201, 304BDowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Sept 2018Allowed
Surendra Sah, Surendra Sao Vs Jay Prakash Sah
Patna High Court · (2018) 09 PAT CK 0026
High Courts17 Sept 2018Disposed Of
Satnarayan Yadav @ Sattan Yadav Vs State Of Bihar
Patna High Court · (2018) 4 PLJR 319
Code Of Civil Procedure, 1908 — Section 22, 23, 24, 115, Order 44 Rule 1, Order 47 Rule 5Patna High Court Rules, 1916 — Rule 1, 4, 10Code Of Criminal Procedure, 1973 — Section 372, 377, 378, 389, 389(1), 401
High Courts17 Sept 2018Dismissed
Kanwal Tanuj Vs State Of Bihar & Ors
Patna High Court · (2018) 4 PLJR 337
Indian Penal Code,1860 — Section 120B, 420, 467, 468, 471, 511Prevention of Corruption Act, 1988 — Section 13(1)(d)Delhi Special Police Establishment Act, 1946 — Section 3, 4, 4(2), 5, 6
High Courts17 Sept 2018Disposed off
Kaifur Rahman Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0024
High Courts17 Sept 2018Dismissed
Shailesh Kumar Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0023
High Courts14 Sept 2018Allowed
Dharambir Kumar Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0022
Indian Penal Code,1860 — Section 304B, 498A
High Courts13 Sept 2018Disposed off
Musafir Choudhary Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0021
Constitution of India, 1950 — Article 226
High Courts13 Sept 2018Disposed off
Pappu Paswan Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0020
Arms Act, 1959 — Section 25(1B)(a), 26(1), 35
High Courts13 Sept 2018Allowed
Gabbar Ram, Vivek Kumar Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0019
Indian Penal Code,1860 — Section 34, 302Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12(1)
High Courts13 Sept 2018Dismissed
Vijay Kumar Singh Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0018
High Courts12 Sept 2018Disposed off
Daresh Devi Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0017
High Courts12 Sept 2018Dismissed
Arjun Singh Vs Kamla Singh
Patna High Court · (2018) 09 PAT CK 0016
Hindu Successions Act, 1956 — Section 6Constitution of India, 1950 — Article 332
High Courts11 Sept 2018Dismissed
Abhay Kumar Singh Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0015
High Courts11 Sept 2018Disposed off
Lal Jha Vs Bihar Sanskrit Shiksha Board
Patna High Court · (2018) 09 PAT CK 0014
High Courts11 Sept 2018Dismissed
State Of Bihar Vs Braj Nandan Singh
Patna High Court · (2019 ) 1 PLJR 670
Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1, Order 47 Rule 2Constitution of India, 1950 — Article 226
High Courts10 Sept 2018Dismissed
State Of Bihar Vs Dr. Indu Bala Sahay
Patna High Court · (2018) 09 PAT CK 0012
High Courts10 Sept 2018Allowed
Mala Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0011
Indian Penal Code, 1860 — Section 120B, 304B, 498AIndian Penal Code, 1860 — Section 156(3), 313, 428Indian Evidence Act, 1872 — Section 32(1)
High Courts10 Sept 2018Allowed
Jasmit Singh Gujral Vs State Of Bihar & Ors
Patna High Court · (2019 ) 1 PLJR 452
Indian Penal Code, 1860 — Section 406Companies Act, 1956 — Section 108