High Courts07 Sept 2018Dismissed
Krishan Murari Kumar And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 1 PLJR 80
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 484 of 2,660
High Courts07 Sept 2018Dismissed
Basuki Kumar Jha @ Basuki Jha Vs State Of Bihar And Anr
Patna High Court · (2019) 1 PLJR 357
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 341, 342, 347, 379, 504
High Courts07 Sept 2018Dismissed
Rajesh Kumar, Rajesh Kumar Gupta Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0009
Prevention of Corruption Act 1988 — Section 7, 13(2), 13(1)(b), 17, 20, 22, 23Code Of Criminal Procedure, 1973 — Section 100, 243, 309, 313, 317
High Courts07 Sept 2018Allowed
Sri Awadhesh Kumar Gupta Vs State Of Bihar & Ors
Patna High Court · (2019) 3 PLJR 562
High Courts07 Sept 2018Disposed off
Dr. Baren Bose Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0007
High Courts07 Sept 2018Allowed
Jyoti Priya Vs Kumar Mukesh Singh
Patna High Court · (2018) 09 PAT CK 0006
High Courts06 Sept 2018Dismissed
Suresh Ram And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 4 PLJR 999
Industrial Disputes Act, 1947 — Section 10(1)(c), 25(B), 25(F)
High Courts06 Sept 2018Dismissed
Ramesh Ram Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0005
High Courts06 Sept 2018Dismissed
Gonu Prasad Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0004
High Courts05 Sept 2018Disposed off
Sunita Kumari Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0003
Indian Penal Code, 1860 — Section 147, 148, 149, 286, 302, 307Explosive Substances Act, 1883 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 41, 41A, 42, 43, 44, 45, 46, 47, 70, 72, 74, 79, 79(1), 79(2), 100
High Courts05 Sept 2018Dismissed
Deonandan Paswan Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0002
Constitution of India, 1950 — Article 311, 311(2)(b)
High Courts05 Sept 2018Dismissed
Varun Chandra Vs State Of Bihar & Ors
Patna High Court · (2018) 09 PAT CK 0001
High Courts31 Aug 2018Allowed
Mithilesh Kumar Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 1 PLJR 94
Bihar Pension Rules, 1950 — Rule 43(b), 139, 139(b)Indian Stamp Act, 1899 — Section 47(A)
High Courts31 Aug 2018
Puran Sah Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0071
Essential Commodities Act, 1955 — Section 7, 6, 6(2A)
High Courts31 Aug 2018Disposed off
Rima Ojha Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0070
High Courts31 Aug 2018Partly Allowed
Anil Singh, Anil Kumar Singh Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0069
Code Of Criminal Procedure, 1973 — Section 154, 156, 156(3), 157, 162, 169, 170, 173(2), 173(8)Indian Penal Code,1860 — Section 120B, 147, 148, 149, 160, 188, 295(A), 302, 307, 323, 324, 332, 333, 337, 353, 360, 406, 409, 420, 427, 435, 436, 467, 468, 471, 504, 506Bombay Police Act, 1951 — Section 135
High Courts31 Aug 2018Disposed off
Raushan Kumar, Raushan Kumar Sah Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0068
Essential Commodities Act, 1955 — Section 6A, 6A(2), 7Indian Penal Code,1860 — Section 420
High Courts31 Aug 2018Allowed
Namita Kumari Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0067
Essential Commodities Act, 1955 — Section 6A(2)
High Courts31 Aug 2018Dismissed
Raj Kumar Choudhary Vs Central Bank of India
Patna High Court · (2018) 08 PAT CK 0066
High Courts31 Aug 2018Dismissed
Shri Shamsher Singh Vs State Of Bihar & Ors
Patna High Court · (2018) 08 PAT CK 0065
State Bank of India (Supervising Staff) Service Rules — Rule 32(4), 50(4)