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Patna High Court judgments

53,185 judgments · page 481 of 2,660

High Courts10 Oct 2018Dismissed

M/s Afroz Alam @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0024

Securitization and Reconstruction of the Financial Assets and Security Interest Act, 2002 — Section 9(3)(4), 13(A), 13(2), 13(4)Security Interest (Enforcement) Rules, 2002 — Rule 8(i), 8(vi), 9(3), 9(4)
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High Courts09 Oct 2018Allowed

Sunil Singh @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 10 PAT CK 0015

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 325Arms Act, 1959 — Section 25(1B)A, 27, 35Code Of Criminal Procedure, 1973 — Section 313
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High Courts05 Oct 2018Dismissed

Broad Son Commodities Pvt. Ltd @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0007

Indian Penal Code, 1860 — Section 34, 120B, 378, 379, 406, 420, 467, 468, 471Mines and Minerals (Development and Regulation) Act, 1951 — Section 21, 22, 23ACode Of Criminal Procedure, 1973 — Section 4(2), 5, 149, 152, 173(8)
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