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Patna High Court judgments

53,185 judgments · page 480 of 2,660

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High Courts25 Oct 2018Allowed

Dhale Sah And Anr Vs Mohan Prasad Yadav And Ors

Patna High Court · (2019) 1 PLJR 176

Motor Vehicles Act, 1988 — Section 166
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High Courts25 Oct 2018Disposed off

Ajay Parwat @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0047

Code Of Criminal Procedure, 1973 — Section 412
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High Courts25 Oct 2018Disposed off

Vinod Kumar Yadav @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0046

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High Courts25 Oct 2018Allowed

Shashi Dhar Jha @APPELLANT@Hash T. M. Bhagalpur University

Patna High Court · (2018) 10 PAT CK 0040

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High Courts25 Oct 2018Dismissed

Jai Shankar Kumar @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0039

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High Courts25 Oct 2018Allowed

Pragya Verma @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0038

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High Courts12 Oct 2018Allowed

Anil Kumar @APPELLANT@Hash State of Bihar

Patna High Court · (2019) 1 PLJR 249

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
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High Courts12 Oct 2018Dismissed

Abhay Kumar Singh @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0036

Protection of Women from Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(s), 3(iv), 12, 17, 19, 20Constitution of India, 1950 — Article 227
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High Courts12 Oct 2018Dismissed

Bihar Rajya Arya Pratinidhi Sabha @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0035

Constitution of India, 1950 — Article 30, 226
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High Courts11 Oct 2018Dismissed

Manoj Kumar Pandey And Anr Vs State Of Bihar The Principal Secretary And Ors

Patna High Court · (2019) 1 PLJR 7

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High Courts11 Oct 2018Disposed off

Nirmala Devi @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0034

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High Courts11 Oct 2018Dismissed

Gajanand Prasad @APPELLANT@Hash Bihar State Housing Board

Patna High Court · (2018) 10 PAT CK 0033

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High Courts11 Oct 2018Disposed off

Gopi Nath Dwivedi @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 10 PAT CK 0032

Nationalized Secondary School Service Conditions) Rules, 1983 — Rule 12
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High Courts11 Oct 2018Disposed off

Sanjay Kumar Pandey @APPELLANT@Hash Union Of India

Patna High Court · (2018) 10 PAT CK 0031

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High Courts11 Oct 2018Allowed

Sujit Kumar @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0030

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High Courts11 Oct 2018Allowed

Maheshwar Rajak @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0029

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304(2), 307, 323, 342Code Of Criminal Procedure, 1973 — Section 313
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High Courts11 Oct 2018Allowed

Bihar State Food and Civil Supplies Corporation Ltd @APPELLANT@Hash Sanjay Kumar Singh

Patna High Court · (2018) 10 PAT CK 0028

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High Courts11 Oct 2018Dismissed

New India Assurance Co. Ltd @APPELLANT@Hash Vibha Kumari

Patna High Court · (2018) 10 PAT CK 0027

Motor Vehicles Act, 1988 — Section 166
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High Courts11 Oct 2018Allowed

Chandrawati Devi, @APPELLANT@Hash Siya Ram Mahto

Patna High Court · (2018) 10 PAT CK 0026

Motor Vehicles Act, 1988 — Section 166
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High Courts11 Oct 2018Dismissed

Maya Lal Singh @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0025

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 378(3)
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